Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 59 in Assam Panchayat (Constitution) Rules, 1995 59. The State Election Commission may formulate Model Code of Conduct for the guidance of political parties and candidates in consultation with the Political parties.
