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Madhya Pradesh High Court

Smt Kamla Parwani vs Sukhveer Singh on 29 January, 2026

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                               1                                CONC-367-2026
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CONC No. 367 of 2026
                                            (SMT KAMLA PARWANI Vs SUKHVEER SINGH AND OTHERS )



                            Dated : 29-01-2026
                                   Shri Aryaditya Singh, Advocate for the petitioner.

                                  Issue notice to the respondents on payment of process fee within a

period of seven working days, failing which, this contempt petition shall stand dismissed without further reference to the Court.

If petition survives, list after service of notice on the respondents.

(DWARKA DHISH BANSAL) JUDGE KPS Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 31-01-2026 11:59:18