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[Cites 0, Cited by 0] [Section 274(1)] [Section 274] [Entire Act]

State of Rajasthan - Subsection

Section 274(1)(i) in Rajasthan Panchayati Raj Rules, 1996

(i)the number of candidates in the merit list prepared by the Committee shall not exceed one and a half time the number of vacancies actually available at the time such merit list is prepared; and