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[Cites 0, Cited by 0] [Section 264(1)] [Section 264] [Entire Act]

State of Chattisgarh - Subsection

Section 264(1)(f) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(f)Launching of prosecution after obtaining previous sanction in writing of the Chief Inspector under Section 54 (1) (a) of the Act, where necessary, and