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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010

(4)An ex-member shall submit an application for reimbursement of fixed medical allowance in the Form 4 or Form 5, as the case may be, to the Secretary.