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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(v) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

(v)The Director of Tourism or his nominee not below the rank of Tourist Officer, on receipt of the claim, shall inspect the premises and verify the correctness of the claim of subsidy and satisfy himself about the genuineness of the claim within a fortnight.