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Delhi High Court - Orders

Ms Shell India Markets Pvt Ltd vs Ms Morani Motoparts Pvt. Ltd & Ors on 22 September, 2022

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 602/2022
                                MS SHELL INDIA MARKETS PVT LTD
                                                                                     ..... Petitioner
                                                   Through:   Ms. Suruchi Suri, Advocate.

                                                   versus

                                MS MORANI MOTOPARTS PVT. LTD & ORS.
                                                                                     ..... Respondent
                                                   Through:   None.

                                CORAM:
                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                    ORDER

% 22.09.2022

1. As per noting, the summons have not been received back.

2. Learned counsel for the petitioner submits that she may be permitted to take the summons dasti.

3. Service be affected through ordinary process and electronic mode and the summons may be taken dasti.

4. List for arguments on 10th November, 2022.

NEENA BANSAL KRISHNA, J SEPTEMBER 22, 2022/PA Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:23.09.2022 17:08:02