Delhi High Court - Orders
Ms Shell India Markets Pvt Ltd vs Ms Morani Motoparts Pvt. Ltd & Ors on 22 September, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 602/2022
MS SHELL INDIA MARKETS PVT LTD
..... Petitioner
Through: Ms. Suruchi Suri, Advocate.
versus
MS MORANI MOTOPARTS PVT. LTD & ORS.
..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 22.09.2022
1. As per noting, the summons have not been received back.
2. Learned counsel for the petitioner submits that she may be permitted to take the summons dasti.
3. Service be affected through ordinary process and electronic mode and the summons may be taken dasti.
4. List for arguments on 10th November, 2022.
NEENA BANSAL KRISHNA, J SEPTEMBER 22, 2022/PA Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:23.09.2022 17:08:02