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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(5) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(5)Except in the matter of conducting the examinations, the Deans shall be responsiblefor the proper academic activities of the various academic programmes and research under aFaculty and shall enjoy such financial powers as may be prescribed.