Section 144 in The Railway Protection Force Rules, 1987
144. Retirement while under suspension.
-144.1The right of voluntary retirement for a member of the Force under suspension,shall be subject to the prior approval of the appointing authority.144.2A member of the Force, under suspension, may not be retired on attainment of the age of superannuation. The appointing authority shall decide such cases inaccordance with the provisions of the extant Railway Rules.
