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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xii)"Affiliated College or Polytechnic" means an Institution admitted to the privileges of the Vishwavidyalaya in accordance with the provisions of this Act and the Statutes;