Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] Union of India - Subsection Section 52(9) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018 (9)If it is considered necessary, the enquiry officer may call for additional papers from the insurance broker;
