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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1)(i) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(i)State's matching share under Central sponsored plan schemes not provided for in the previous years and the deficit of such State share in the current financial year;