Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 3, Cited by 1]

Karnataka High Court

Agricultural Insurance Co Of India Ltd vs Basavaraj Devendrappa Pasavannavar on 10 October, 2012

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

                             1




             IN THE HIGH COURT OF KARNATAKA
                CIRCUIT BENCH AT DHARWAD

         DATED THIS THE 10TH DAY OF OCTOBER, 2012

                           BEFORE

        THE HON'BLE MR.JUSTICE RAM MOHAN REDDY

                  W. P. NO. 62531/2009 C/W
 W.P. NOS. 62534, 62535, 62612, 62613, 62614, 62615, 62616,
 62617, 62618, 62619, 62620, 62621, 62622, 62641, 63877 &
64646-647, 64322, 64323, 64324, 64325, 64326, 64327, 64328,
       64329, 64330, 66358-66369, 66371, 66886-66890,
   66899-66919, 67177-67181, 67183-67185, 67226-67227,
   67228-67230, 67231-67233, 67235, 67236, 67238-67239,
                   67240-67242 OF 2009 &
       W.P NOS. 61419-61426, 61427-61442, 61443-452,
   61496-61504, 61505-61518, 61601-61619, 61823-61826,
              61934-61937, 62074-62077, 62170,
           62253-62260 & 65118 OF 2010 (GM-RES)



IN W. P. NO. 62531/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.                 ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)

AND

1.    BHIMAPPA S/O RAMAPPA GAMANGATTI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O KALKERI,
      TQ. & DIST: DHARWAD-586 118.
                              2




2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGUD VILLAGE, DHARWAD,
      TQ. & DIST: DHARWAD-580 000.       ... RESPONDENTS

(BY R1 & R2 ARE SERVED - UNREPRESENTED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PET.NO. 18/08 VIDE ANNEXURE-D.


W.P. NO. 62534/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)

AND

1.    SANGAPPA S/O BASAPPA VEKATAPUR
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O KALKERI, TQ. & DIST: DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK,
      MUGAD VILLAGE, DHARWAD-580 000.      ... RESPONDENTS

(BY R1 & R2 ARE SERVED - UNREPRESENTED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:23/08 VIDE ANNEXURE-D.
                             3




IN W. P. NO. 62535/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.             ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)

AND

1.    KENCHAPPA BASAPPA SHIRIMANNAVAR
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. KALKERI,
      TQ. & DIST: DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGUD VILLAGE, DHARWAD-580 000.   ... RESPONDENTS

(BY R.2 SERVED - UNREPRESENTED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:23/08 VIDE ANNEXURE-D.

IN W. P. NO.62612/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
                              4




AND

1.    YALLAPPA SOMAPPA RATOLLI
      AGE: MAJOR
      OCC: AGRICULTURE
      R/O KALKERI
      TQ & DIST DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE,
      TQ & DIST DHARWAD-580 000.          ... RESPONDENTS

(BY R1 & R2 ARE SERVED - UNREPRESENTED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 24/08 VIDE ANNEXURE-D.

IN W. P. NO.62613/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)

AND

1.    MANJUNATH SADEVAPA KARETTINAVAR
      AGE: MAJOR
      OCC: AGRICULTURE
      R/O KALKERI
      TQ & DIST DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
                              5




      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 008.          ... RESPONDENTS

(BY R1 & R2 ARE SERVED - UNREPRESENTED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 25/08 VIDE ANNEXURE-D.

IN W. P. NO.62614/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)

AND

1.    YALLAPPA BASAVANTAPP KALLED
      AGE:MAJOR
      OCC:AGRICULTURE
      R/O KALKERI
      TQ & DIST DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 000.        ... RESPONDENTS

(BY R1 & R2 ARE SERVED-UNREPRESENTED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 26/08 VIDE ANNEXURE-D.
                             6




IN W. P. NO.62615/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)

AND

1.    NINGAPPA MADEVAPPA KARETTINAVAR
      AGE:MAJOR
      OCC:AGRICULTURE
      R/O KALKERI
      TQ & DIST DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 000.        ... RESPONDENTS

(BY R2 - SERVED-UNREPRESENTED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 38/08 VIDE ANNEXURE-D

IN W. P. NO.62616/2009

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
                             7




AND

1.    BASAVARAJ DEVENDRAPPA PASAVANNAVAR
      AGE: MAJOR
      OCC: AGRICULTURE
      R/O MUGAD,
      TQ & DIST: DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 000.        ... RESPONDENTS

(BY R1 & R2 ARE SERVED-UNREPRESENTED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:29/08 VIDE ANNEXURE-D.

IN W. P. NO.62617/2009:

BETWEEN:

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)

AND

1.    SRI BALAPPA SHIVAPPA KALAGGARI
      AGE: MAJOR
      OCC: AGRICULTURE
      R/O MUGAD
      TQ & DIST: DHARWAD-581 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 000.          ... RESPONDENTS
                             8




(BY SRI. N M HULLUR ADVOCATE FOR R1, R.2 SERVED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOKADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO: 30/08 VIDE ANNEXURE-D.

IN W. P. NO.62618/2009:

BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND

1.   SRI BASAPPA SHIVAPPA KALAGGARI
     AGE: MAJOR
     OCC: AGRICULTURE
     R/O MUGAD
     TQ & DIST DHARWAD-586 118.

2.   THE MANAGER
     KARNATAKA VIKAS GRAMEEN BANK
     MUGAD VILLAGE
     TQ & DIST DHARWAD-580 000.        ... RESPONDENTS

(BY SRI. N M HALLUR ADVOCATE FOR R1,
     R.2 SERVED-UNREPRESENTED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOKADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO:32/08 VIDE ANNEXURE-D.
                             9




IN W. P. NO.62619/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SRI ADIVEPPA SHIVAPPA KALAGGARI
      AGE: MAJOR,
      OCC: AGRICULTURE,
      R/O MUGAD
      TQ. & DIST: DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE,
      TQ. & DIST: DHARWAD-580 000.      ... RESPONDENTS

(BY SRI. N M HULLUR, ADVOCATE FOR R1,
     R.2 SERVED - UNREPRESENTED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO:33/08 VIDE ANNEXURE-D.

IN W. P. NO.62620/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)
                             10




AND

1.    RAYAPPA PADMAPPA KOMPANNAVAR,
      AGE: MAJOR,
      OCC:AGRICULTURE,
      R/O. MUGAD,
      TQ. & DIST: DHARWAD-586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 000.          ... RESPONDENTS

(BY SRI. N M HULLUR ADV. FOR R1,
     R.2 SERVED - UNREPRESENTED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:30/08 VIDE ANNEXURE-D.


IN W. P. NO.62621/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.              ... PETITIONER


(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SRI JINNAPPA PADMAPPA KOMPANNAVAR
      AGE: MAJOR
      OCC: AGRICULTURE
      R/O MUGAD
      TQ & DIST DHARWAD-586 118.
                             11




2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 000.       ... RESPONDENTS

(BY SRI. N M HULLUR ADVOCATE FOR R1,
     R.2 SERVED-UNREPRESENTED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO.35/08 VIDE ANNEXURE-D.

IN W. P. NO.62622/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SLHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.                 ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SRI. RUDRAPPA PADMAPPA KOMPANNAVAR
      AGE: MAJOR
      OCC: AGRICULTURE
      R/O. MUGAD,
      TQ & DIST DHARWAD - 586 118.

2.    THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK
      MUGAD VILLAGE
      TQ & DIST DHARWAD-580 000.       ... RESPONDENTS

(BY SRI. N M HULLUR ADVOCATE FOR R1,
     R.2 SERVED - UNREPRESENTED)
                               12




     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:36/08 VIDE ANNEXURE-D.

IN W. P. NO.62641/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SRI FAKKIRAPPA RAMAPPA MATTI
      AGE: 45 YEARS,
      AGRICULTURIST
      R/O LALGATTI
      TQ. & DIST: DHARWAD-580 000.

2.    NAGAPPA RAMAPPA MATTI
      AGE: 33 YEARS,
      AGRICULTURIST
      R/O LALGATTI
      TQ. & DIST: DHARWAD-580 000.

3.    AGRICULTURAL PRODUCE CO OPERATIVE BANK LTD.,
      NIGADI VILLAGE,
      DHARWAD-580 000.

4.    THE MANAGER
      K C C BANK, MALAMADDI
      DHARWAD-580 007.                  ... RESPONDENTS

(BY SRI. H.S NAYAK, ADVOCATE FOR R.4,
     R.1 IS SERVED - UNREPRESENTED,
     R.2 SERVICE HELD SUFFICIENT)
                             13




     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD. 9/5/08
PASSED IN PLA PETITION NO.18/07 VIDE ANN-D.

W.P. NOS. 63877 & 64646-647/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER.                 ... PETITIONER

(BY SRI. MADANMOHAN M KHANNUR, ADVOCATE)

AND

1.    RATNAPPA S/O RAMAPPA DUGGNIKERI
      AGE: 52 YEARS,
      OCC: AGRICULTURE
      R/O DEVARHUBBALLI VILLAGE
      DHARWAD-580 001.

2.    CHANDRAPPA S/O RAMAPPA NAGAPPANAVAR
      AGE: 58 YEARS,
      OCC: AGRICULTURE
      R/O LALAGATTI VILLAGE
      DHARWAD-580 000.

3.    BHIMAPPA S/O RAMAPPA DGGNIKERI
      AGE: 42 YEARS,
      OCC:AGRICULTURE
      R/O DEVARHUBBALLI VILLAGE
      DHARWAD-580 001.

4.    THE MANAGER
      VEVASAYA SEVA SAHAKARI BANK LTD.,
      NIGADI
      DHARWAD-580 001.                 ... RESPONDENTS

(BY R1-R4 ARE SERVED - UNREPRESENTED)
                             14




     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
09/06/2008 PASSED IN PLA PETITION NO.110/2008, 111/2008 &
112/2008 VIDE ANNEXURE-C.

IN W. P. NO.64322/2009:

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001.               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    MAHADEVAPPA KAREPPA PUJAR
      AGE MAJOR, OCC: AGRICULTURE
      R/O MANSUR, TQ & DIST DHARWAD

2.    BALAPPA RAYAPPA YATTINGUDDA
      AGE MAJOR, OCC: AGRICULTURE,
      R/O MANSUR, TQ & DIST DHARWAD

3.    THE SECRETARY
      PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
      NIYAMITA, MANAGUNDI
      TQ. & DIST: DHARWAD.               ... RESPONDENTS

(BY SRI. C R MENSINKAI FOR R1,
    SRI. A.S SHINDE, ADVOCATE FOR R.3)


      THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDE
PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 89/08 ON DTD. 17/7/08 AS PER VIDE ANN-C.
                              15




IN W. P. NO.64323/2009

BETWEEN:

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA)
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING,
25TH, M.G ROAD,
BANGALORE-560 001.                        ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    MANJUNATH LINGARAJ MANSUR
      AGE MAJOR, OCC: AGRICULTURE
      R/O MANSUR, TQ & DIST DHARWAD

2.    THE SECRETARY
      PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
      NIYAMITA, MANAGUNDI
      TQ & DIST: DHARWAD                 ... RESPONDENTS

(BY SRI. C R MENSINKAI ADV. FOR R1,
     SRI. A.S SHINDE ADV. FOR R.2)

      THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 90/08 ON DTD. 17/7/08 AS PER VIDE ANNEXURE-C.


IN W. P. NO.64324/2009:

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
                               16




M.G ROAD, BANGALORE-560 001.                 ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SHIVAPPA BHIMAPPA KOLUR @ SATANNAVAR
      AGE MAJOR, OCC: AGRICULTURE
      R/O MANSUR, TQ & DIST DHARWAD

2.    GADIGEVVA W/O MALLAPA KUDEKAR
      AGE MAJOR, OCC: AGRIL. AND HOUSEHOLD WORK,
      R/O MANSUR, TQ. & DIST: DHARWAD.

3.    SHANKAREVVA W/O TIPANNA MALLAD
      AGE MAJOR, OCC: AGRICULTURE HOUSEHOLD WORK,
      R/O MANSUR TQ & DIST DHARWAD

4.    PARAVVA W/O PAKKIRAPA DESAI
      AGE MAJOR, OCC: AGRICULTURE HOUSEHOLD WORK,
      R/O MANSUR, TQ & DIST DHARWAD

5.    GANGAVVA W/O SHIVAPPA NAGANNAVAR
      AGE MAJOR, OCC: AGRIL. HOUSEHOLD WORK,
      R/O MANSUR, TQ & DIST DHARWAD.

6.    BASAVANNEPPA BHIMAPPA KOLUR @ SATANNAVAR
      AGE MAJOR OCC: AGRIL.,
      R/O MANSUR TQ & DIST DHARWAD.

7.    GANGAVVA W/O SHIVAPPA KOLUR @
      SATANNAVAR, AGE: MAJOR,
      OCC: AGRIL., HOUSEHOLD WORK,
      R/O MANSUR, TQ. & DIST: DHARWAD.

8.    THE SECRETARY,
      PRATHAMIKA VYAVASAYA SEVA SAHAKARI BANK
      NIYAMITA, MANAGUNDI,
      TQ. & DIST: DHARWAD.               ... RESPONDENTS

(BY SRI. C R MENISINKAI ADV. FOR R1 - R7,
     SRI. A.S SHINDE, ADV. FOR R.8)
                              17




      THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
91/08 ON DTD. 17/708 AS PER VIDE ANNEXXURE-C.

IN W. P. NO.64325/2009:

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001.               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SOMAPPA MADDEPPA KUMBAR
      AGE: MAJOR, OCC: AGRICULTURE
      R/O MANSUR, TQ. & DIST DHARWAD.

2.    RUDRAPPA MADEPPA KUMBAR
      AGE: MAJOR, OCC: AGRICULTURE
      R/O. MANSUR, TQ. & DIST: DHARWAD.

3.    BASAPPA MADDEPPA KUMBAR
      AGE: MAJOR, OCC: AGRICULTURE
      R/O MANSUR, TQ & DIST DHARWAD.

4.    THE SECRETARY
      PRATHAMIKA VYAVASAYA SEVA SAHAKARI BANK
      NIYAMITA, MANAGUNDI,
      TQ. & DIST: DHARWAD.               ... RESPONDENTS

(BY SRI. C R MENSINKAI ADV. FOR R1-R3,
     SRI. A.S SHINDE, ADV. FOR R.4)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
                                18




PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 92/08 ON DTD. 17/7/08 AS PER VIDE ANNEXURE-C.

IN W. P. NO.64326/2009:

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001.               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    HALAPPA NAGAPA KURABAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O MANSUR, TQ & DIST DHARWAD.

2.    THE MANAGER,
      VIJAY BANK, MANAGUNDI,
      TQ. & DIST: DHARWAD.                 ... RESPONDENTS

(BY SRI. C R MENSINKAI ADV. FOR R1,
     SRI. MANOHAR V NAYAK, ADV. FOR R.2)


      THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
93/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.

IN W. P. NO.64327/2009

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
                              19




M.G ROAD, BANGALORE-560 001.                 ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    BASAPPA S/O MJUDIYAPPA MUDDANNAVAR
      AGE: MAJOR, OCC: AGRICULTURE
      R/O BELLIGATTI, TQ & DIST DHARWAD

2.    CHANNABASAPPA S/O MUDIIYAPPA MUDDANNAVAR
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELLIGATTI, TQ & DIST DHARWAD

3.    THE SECRETARY
      PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
      NIYAMITA, MANAGUNDI
      TQ & DIST: DHARWAD.                ... RESPONDENTS

(BY SRI. C R MENSINKAI ADV. FOR R1 & R2,
     SRI. A.S SHINDE, ADV. FOR R.3)

      THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
94/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.

IN W. P. NO.64328/2009:

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001.               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    BASAPPA S/O YELLAPPA BALIKAI
      AGE MAJOR, OCC: AGRICULTURE
                                    20




     R/O BELLIGATTI , TQ & DIST DHARWAD.

2.   MUGAPPA S/O YELLAPPA BALIKAI
     AGE MAJOR, OCC: AGRICULTURE,
     R/O BELLIGATTI , TQ & DIST DHARWAD.

3.   SHANKARAPPA YELLAPPA BALIKAI
     AGE: MAJOR, OCC: AGRICULTURE
     R/O BELLIGATTI, TQ. & DIST: DHARWAD

4.   SMT. NAGAVVA W/O SHIVAPPA HINDASGERI
     AGE: MAJOR, OCC: AGRICULTURE AND H/W
     R/O BALLIGATTI, TQ. & DIST: DHARWAD.

5.   VIRAPAXI S/O YELLAPA BALIKAI
     AGE: MAJOR, OCC: AGRIL.,
     R/O BELLIGATTI, TQ. & DIST: DHARWAD

6.   SMT. YELLAVVA W/O BASAPA JALIHAL
     AGE: MAJOR, OCC: AGRILCULTURE AND H/W
     R/O BELLIGATTI, TQ & DIST DHARWAD.

7.   SMT. PARAVVA W/O SHIVAPPA BYALAL,
     AGE: MAJOR, OCC: AGRIL. AND H/W,
     R/O BELLIGATTI, TQ. & DIST: DHARWAD.

8.   THE SECRETARY,
     PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
     NIYAMITA, MANAGUNDI ,
     TQ. & DIST: DHARWAD.               ... RESPONDENTS

(BY R.1 TO R.3, R.5 TO R.8 - SD)


      THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
95/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.
                              21




IN W. P. NO.64329/2009:

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001.               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    BASAPPA YELLAPPA BALIKARI,
      AGE: MAJOR, OCC: AGRICULTURE
      R/O. BELLIGATTI, TQ. & DIST: DHARWAD.

2.    MUGAPPA YELLAPPA BALIKAI,
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. BELLIGATTI, TQ & DIST: DHARWAD.

3.    SHANKARAPPA YELLAPPA BALIKAI,
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. BELLIGATTI, TQ & DIST: DHARWAD.

4.    SMT. NAGAVVA W/O. SHIVAPPA HINDASGERI,
      AGE: MAJOR, OCC: AGRICULTURE AND
      HOUSEHOLD WORK, R/O. BELLIGATTI,
      TQ & DIST: DHARWAD.

5.    VIRAPAXI S/O. YELLAPPA BALIKAI,
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. BELLIGATTI, TQ & DIST: DHARWAD

6.    SMT. YELLAVVA W/O. BASAPPA JALIHAL,
      AGE: MAJOR, OCC: AGRICULTURE AND HOUSEHOLD
      WORK, R/O. BELLIGATTI,
      TQ & DIST: DHARWAD.

7.    SMT. PARAVVA W/O. SHIVAPPA BYALAL,
      AGE: MAJOR, OCC: AGRICULTURE AND HOUSEHOLD
      WORK, R/O. BELLIGATTI,
                              22




      TQ & DIST: DHARWAD.

8.    THE SECRETARY, PRATHAMIKA
      VYAVASAYA SEVA SAHAKARI BANK NIYAMITA,
      MANAGUNDI,
      TQ & DIST: DHARWAD.                ... RESPONDENTS

(BY SRI. C R MENSINKAI ADV. FOR R1-R7,
     SRI. A.S SHINDE, ADV. FOR R.8)

      THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
96/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.

IN W. P. NO.64330/2009:

BETWEEN

THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001.               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    BASAVARAJ CHANNABASAPPA TAWARGERI,
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELLIGATTI, TQ. & DIST: DHARWAD.

2.    THE SECRETARY,
      PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
      NIYAMITA, MANAGUNDI,
      TQ. & DIST: DHARWAD.            ... RESPONDENTS

(BY SRI. C R MENSINKAI ADV. FOR R1 TO R7,
     SRI. A.S SHINDE, ADV. FOR R.2)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
                               23




PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 97/08 ON DTD. 17/7/08 AS PER VIDE ANNEXURE-C.

W.P. NOS. 66358-66369/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    CHANDRAPPA RATNAPA MURAKATTI
      AGE: MAJOR, OCC: AGRI.,
      R/O MUGAD, TQ: & DIST: DHARWAD

2.    BHIMASHI NINGAPPA SHANWAD
      AGE: MAJOR, OCC:AGRICULTURE,
      R/O. MUGAD, TQ: & DIST: DHARWAD

3.    SHANKARAPPA S/O SANKAPA KALAGAGGARI
      AGE: MAJOR, OCC:AGRICULTURE,
      R/O MUGAD, TQ: & DIST:DHARWAD.

4.    NAGENDRA S/O PADMAPPA KAMPANNAVAR
      AGE: MAJOR, OCC:AGRIL.,
      R/O MUGAD, TQ: & DIST:DHARWAD,

5.    PADMAPPA BHEEMAPA KAMPANNAVAR
      AGE: MAJOR, OCC:AGRIL,
      R/O MUGAD, TQ: & DIST:DHARWAD,

6.    BHEEMAPPA PADMAPPA KAMPANNAVAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD, TQ: & DIST: DHARWAD.

7.    BHARAMAPPA BASAPA SHANWAD
      AGE: MAJOR, OCC: AGRIL.,
                             24




      R/O MUGAD, TQ: & DIST:DHARWAD

8.    SANGAPPA MADIWALAPPA HUNDEKAR
      AGE MAJOR, OCC:AGRIL.,
      R/O MUGAD, TQ: & DIST: DHARWAD

9.    TIRKAPA SHIVAPPA PATTAR
      AGE: MAJOR, OCC:AGRIL.,
      R/O MUGAD, TQ: & DIST:DHARWAD.

10.   BASAPPA MADIWALAPPA HUNDEKAR
      AGE: MAJOR, OCC:AGRIL.,
      R/O MURGAD, TQ: & DIST:DHARWAD.

11.   DEVENDRAPPA JINNAPA PASAVANNAVAR
      AGE: MAJOR, OCC:AGRIL.,
      R/O MUGAD, TQ: & DIST:DHARWAD

12.   BASAPPA SIDDAPPA MATTI
      AGE: MAJOR, OCC:AGRIL.,
      R/O MUGAD, TQ: & DIST:DHARWAD

13.   THE MANAGER,
      KARNATAKA VIKAS GRAMEEN BANK,
      AT: MUGAD, TQ: DHARWAD.           ... RESPONDENTS

      THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
04/07/2008       PASSED         IN       PLA       PETITION
NOS.54/08,55/08,56/08,57/08,59/08,60/08,61/08,62/08,63/08,6
4/08,65/08 AND 66/08, VIDE ANNEXURE-D.

IN W. P. NO.66371/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)
                               25




AND

1.    SRI.LAXMAN FAKKIRAPPA MADIWALAR
      AGE: MAJOR,
      OCC: AGRICULTURE,
      R/O MUGAD, TQ. & DIST: DHARWAD-581 000.

2.    THE MANAGER,
      KARNATAKA VIKAS GRAMMEN BANK, MUGAD
      TQ. & DIST: DHARWAD-580 007.   ... RESPONDENTS

(BY R1 & R2 ARE SERVED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
04/07/2008 PASSED IN PLA PETITION NO.53/08 VIDE
ANNEXURE-D.

W.P. NOS. 66886-66890/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SOMAYYA BASAYYA MATAPATI
      AGE: MAJOR, O/C AGRIL., R/O MANSUR
      TQ. & DIST: DHARWAD.

2.    MUPPAYYA BASAVANEYYA BIKKAYYANAVAR,
      AGE: MAJOR, OCC:AGRI., R/O MANSUR,
      TQ & DIST:DHARWAD

3.    BASAYYA SHIVAYYA BIKKAYYANAVAR
      AGE: MAJOR, OCC: AGRI., R/O MANSUR,
                              26




      TQ & DIST:DHARWAD

4.    SMT. RACHAVVA W/O SHIVALINGAYYA
      AGE MAJOR, OCC:AGRI., R/O MANSUR,
      TQ & DIST:DHARWAD

5.    SMT.SHANTAVVA W/O KALLAYYA SAKKAYYANAVAR
      AGE MAJOR, OCC:HOUSEHOLD, R/O MANSUR,
      TQ & DIST:DHARWAD

6.    SMT. SUMANGALA W/O. NINGAYYA MATAPATI,
      AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O MANSUR,
      TQ. & DIST: DHARWAD

7.    GANGAMMA D/O KALLAYYA SAKKAYYABAVAR
      AGE: MAJOR, OCC: HOUSEHOLD, R/O MANSUR,
      TQ & DIST:DHARWAD

8.    MANJAVVA D/O KALLAYYA BAKKAYYANAVAR
      AGE MAJOR, OCC:HOUSEHOLD WORK, R/O MANSUR,
      TQ & DIST:DHARWAD

9.    MUTTAYYA S/O KALLAYYA BAKKAYYANANAVAR
      AGE MAJOR, OCC: HOUSEHOLD WORK, R/O MANSUR,
      TQ & DIST:DHARWAD

10.   SHIVAPPA CHANNABASAPPA SUTAGATTI
      AGE: MAJOR, OCC:AGRI., R/O MANSUR,
      TQ & DIST:DHARWAD

11.   BASAVANNAPPA CHANNABASAPA SUTAGATTI
      AGE MAJOR, OCC:AGRI., R/O MANSUR,
      TQ & DIST:DHARWAD

12.   SAVAKKA W/O NINGAPPA SUTAGATTI,
      AGE: MAJOR, OCC: HOUSEHOLD, R/O MANSUR,
      TQ. & DIST: DHARWAD.

14.   MANJUNATH NINGAPPA SUTAGATTI,
      AGE: MAJOR, OCC: AGRI., R/O MANSUR,
      TQ & DIST:DHARWAD.

15.   IRAPPA NINGAPPA SUTAGATTI
      AGE MAJOR, OCC:AGRI., R/O MANSUR,
                              27




      TQ & DIST:DHARWAD

16.   MALLAPPA NINGAPA SUTAGATTI
      AGE MAJOR, OCC:AGRI., R/O MANSUR,
      TQ & DIST:DHARWAD

17.   GEETA W/O RAMALINGAPPA LAGAMANNAVAR
      AGE MAJOR, OCC: HOUSEHOLD, R/O MANSUR
      TQ & DIST: DHARWAD.

18.   NINGAPPA IRAPPA YARIHAKKAL
      AGE MAJOR, OCC:AGRI., R/O MANSUR
      TQ & DIST: DHARWAD

19.   FAKKIRAPPA S/O BASAPPA AMINABHAVI
      AGE: MAJOR, OCC: AGRI., R/O YARIKOPPA
      TQ & DIST: DHARWAD

20.   KALLAPPA S/O CHANNAPA AMINABHAVI
      AGE MAJOR, OCC:AGRI., R/O YARIKOPPA
      TQ & DIST: DHARWAD.

21.   SHIVAPPA S/O CHANNAPPA AMINABHAVI
      AGE MAJOR, OCC:AGRI., R/O YARIKOPPA
      TQ & DIST: DHARWAD

22.   BASAPPA MARIGAPPA KUSUGAL
      AGE MAJOR, OCC:AGRI., R/O MANSUR
      TQ & DIST: DHARWAD

23.   SHEKKAPA MURIGEPPA KUSUGAL
      AGE MAJOR, OCC: AGRI., R/O MANSUR
      TQ & DIST: DHARWAD.

24.   SHANKARAPPA MURIGAPPA KUSUGAL
      AGE MAJOR, OCC:AGRI., R/O MANSUR
      TQ & DIST: DHARWAD

25.   SURESH MURIGAPPA KUSUGAL
      AGE MAJOR, OCC:AGRI., R/O MANSUR
      TQ & DIST: DHARWAD

26.   THE SECRETARY,
      PRATHAMIKA VYAVASAYA SEVA SHAKARI
                                28




      BANK NIYAMIT, MANAGUNDI
      TQ. & DIST: DHARWAD

27.   THE MANAGER,
      VIJAY BANK, AT MANAGUNDI
      HOYSAL NAGAR, HALIYAL ROAD,
      TQ. & DIST: DHARWAD.                     ... RESPONDENTS

(BY R1, R2, R6, R10-R18, R20-R27 SERVED,
     R.3, 5, 7, 8, 9, 19, 4 - SERVICE HELD SUFFICIENT)

      THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
30/06/2008 PASSED IN PLA PETITION NOS. 132/08 TO 136/08
VIDE ANNEXURE-D.

W.P. NOS. 66899-66919/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    NEELAPPA RUDRAPPA HAMPANNAVAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O : SHIVALLI,
      TQ & DIST : DHARWAD.

2.    MAHAMMADGOUS IBRAHIMSAB KILLEDAR
      AGE: MAJOR, OCC: AGRL.,
      R/O: MALAPUR TQ & DIST : DHARWAD

3.    KAMALAVVA KOM RAJASHASHIDHAR BELLARY
      AGE: MAJOR, OCC: AGRL.,
      R/O : MARADAGI
                             29




      TQ & DIST : DHARWAD

4.    BASAPPA TIPPANNA TABOJI
      AGE: MAJOR, OCC: AGRL.,
      R/O : BENAKANKATTI
      TQ & DIST : DHARWAD

5.    BASAVARAJ GURUBASAPPA KOTUR
      AGE: MAJOR, OCC: AGRL.,
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD

6.    SHANTAVVA KOM SHIVAMURTHAPPA MATTI
      AGE: MAJOR, OCC: AGRL.,
      R/O: NARENDRA
      TQ & DIST : DHARWAD

7.    SHAIKHAPPA BASAPPA CHACHADI
      AGE : MAJOR, OCC : AGRL.
      R/O : CHANDANMATTI
      TQ & DIST : DHARWAD

8.    MODINKHAN MAKTUMKHAN JALAGIRDAR
      AGE : MAJOR, OCC AGRL.
      R/O : CHANDANMATTI
      TQ & DIST : DHARWAD

9.    PUNDALIK MAHADEVAPPA SHINDHE
      AGE : MAJOR, OCC AGRL.
      R/O : CHANDANMATTI
      TQ & DIST : DHARWAD

10.   VIRUPAXAPPA SHIVAMURTHAPPA MATTI,
      AGE: MAJOR, OCC: AGRICUALTURE,
      R/O. HAVERI PETH, DHARWAD.

11.   CHANNABASAPPA BASAPPA HOTTI
      AGE MAJOR, OCC : AGRL.
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD

12.   MRUTYUNJAYA VIRUPAXAPPA MATTI
      AGE : MAJOR, OCC : AGRL.
                                30




      R/O : HAVERI PETH
      TQ & DIST : DHARWAD

13.   SHIVAJI VITHOBA SIRKE
      AGE : MAJOR, OCC AGRL.
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD

14.   SHANKARAPPA BASAPPA BADIGER
      AGE : MAJOR, OCC : AGRL.
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD

15.   BASAVARAJ SHIVAMURTHAPPA MATTI
      AGE : MAJOR, OCC : AGRL.
      R/O : HOSAYALLAPUR
      DHARWAD

16.   NARASIMHA GURUACHAR AVADHANI
      AGE MAJOR, OCC : AGRL.
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD

17.   VEERANNA CHANABASAPPA ANGADI
      AGE MAJOR, OCC : AGRL.
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD

18.   BASAPPA GURUSIDDAPPA HATARAKI
      AGE : MAJOR, OCC : AGRL.
      R/O : MALAPUR
      TQ & DIST : DHARWAD

19.   ULAVAPPA MALLESHAPPA KOTI
      AGE MAJOR, OCC : AGRL.
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD

20.   TIPPANNA YELLAPPA AVANNAVAR
      AGE : MAJOR, OCC : AGRL.
      R/O : KAMALAPUR
      TQ & DIST : DHARWAD
                                 31




21.   BASAVARAJ BALAPPA KOTEKALLUR
      AGE : MAJOR, OCC : AGRL.
      R/O : HOSAYALLAPUR
      DHARWAD

22.   MANAGER
      VYAVASAYA SEVA CO-OP BANK NIYAMIT
      KAMALAPUR
      TQ & DIST : DHARWAD

23.   MANAGER & MANAGING DIRECTOR
      KARNATAKA CENTRAL CO-OP. BANK LTD.
      GANDHICHOWK, DHARWAD.            ... RESPONDENTS

(BY R.1, 2, 6-8, 10-13, 17, 18, 22 SERVED,
     SRI. C.R MENSINKAI, ADV. FOR R.20,
     SRI. C.V ANGADI, ADV. FOR R.23)


     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
09/09/2008 PASSED IN PLA PETITION NO. 173/08 TO 182/08 AND
226/08, 228/08, 230/08, 231/08, 232/08, 233/08, 234/08,
246/08, 265/08, 266/08 & 268/08 VIDE ANNEXURE-D.

W.P. NOS. 67177-67181/2009

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SHIVAPPA BASAPPA YARIHAKKAL
      AGE: MAJOR, OCC:AGRIL, R/O: MANSUR
      TQ. & DIST: DHARWAD.
                               32




2.   LAXMAPPA BASAPPA
     YARIHAKKAL, AGE MAJOR,
     OCC:AGRI, R/O MANSUR
     TQ. & DIST: DHARWAD.

3.   SHEKHAPA BASAPPA
     YARIHAKKAL, AGE: MAJOR,
     OCC: AGRI., R/O MANSUR
     TQ. & DIST: DHARWAD.

4.   SUBHAS BASAPPA
     YARIHAKKAL, AGE MAJOR,
     OCC: AGRI., R/O MANSUR
     TQ. & DIST: DHARWAD.

5.   MUTTAPPA @ MRITUNJAY BASAPPA
     YARIHAKKAL, AGE: MAJOR,
     OCC:AGRI., R/O MANSUR
     TQ. & DIST: DHARWAD.

6.   KALLAPPA BHIMAPPA MANAUR
     AGE MAJOR,
     OCC:AGRI, R/O MANSUR
     TQ. & DIST: DHARWAD.

     THE PETITIONERS 2 TO 6 ARE REP. BY THEIR
     G.P.A HOLDER PETITIONER NO.1

7.   NAGAPPA BHIMAPPA KURUBAR
     AGE MAJOR,
     OCC:AGRI, R/O MANSUR
     TQ. & DIST: DHARWAD.

8.   SATAPPA BHIMAPPA KURUBAR
     AGE MAJOR,
     OCC:AGRI, R/O MANSUR
     TQ. & DIST: DHARWAD.

9.   GADIGEPPA BHIMAPPA KURUBAR
     AGE MAJOR,
     OCC:AGRI, R/O MANSUR
     TQ. & DIST: DHARWAD.
                             33




10.   SIDDAPPA BHIMAPPA KURUBAR
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

11.   BASAPPA KARIYAPPA KURUBAR
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

12.   BHIMAPPA KARIYAPPA KURUBAR
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

13.   NINGAPPA KARIYAPPA KURUBAR
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

14.   VIRUPAXAPPA KARIYAPPA KURUBAR
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

15.   MADIVALAPPA KARIYAPPA KURUBAR
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

16.   SOMALINGAPPA SIDDAPPA ARALIKATTI
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

17.   KARIYAPPA SIDDAPPA ARALIKATTI
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
      TQ. & DIST: DHARWAD.

18.   NINGAPPA SIDDAPPA ARALIKATTI
      AGE MAJOR,
      OCC:AGRI, R/O MANSUR
                               34




      TQ. & DIST: DHARWAD.

      RESP. NOS. 7 TO 18 ARE REP BY THEIR
      G.P.A. HOLDER RESP. NO.1

19.   MAHANTAYYA AYAPPAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

20.   SHIVAPURTAYYA CHANNAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

21.   BASAYYA RUDRAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

22.   SHIVAMURTAYYA AYYAPPAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

23.   KALLAYYA AYYAPPAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

24.   RUDRAYYA AYYAPPAYYA MATHAD @ HIREMATH
      AGE MAJOR, OCC:AGRIL, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

25.   SANGAYYA AYYAPPAYYA MATHAD @ HIREMATH
      AGE MAJOR, OCC: AGRIL, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

26.   IRAYYA AYYAPPAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.
                              35




27.   SHIVALINGAYYA AYYAPPAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

28.   CANNABASAYYA AYYAPPAYYA MATHAD @
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

29.   SMT. SHANTAVVA W/O BASAYYA HIREMATH
      HIREMATH, AGE MAJOR,
      OCC:AGRI, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

30.   SMT GANGAVVA W/O KALLAYYA SANKIN
      AGE MAJOR,
      OCC:HOUSE HOLD WORK & AGICULTURE, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

31.   SMT. IRAVVA W/O IRAYYA CHARANTIMATH
      AGE MAJOR,
      OCC:HOUSE HOLD WORK & AGICULTURE, R/O YARIKOPPA
      TQ. & DIST: DHARWAD.

      RESPONDENT NOS. 20 TO 31 ARE REP. BY THEIR
      GPA HOLDER RESP. NO.19
      MAHANTAYYA A MATHAD @ HIREMATH.

32.   VEERUPAXAPPA S/O KALLAPPA GURUKKANNAVAR
      AGE MAJOR,
      OCC:AGRIL, R/O BELLIGATTI
      TQ. & DIST: DHARWAD.

33.   MALLAPA S/O KALLAPPA GURAKKANNAVAR
      AGE MAJOR,
      OCC:AGRIL, R/O BELLIGATTI
      TQ. & DIST: DHARWAD.

34.   KALLAPPA S/O NINGAPPA GURAKKANNAVAR
      AGE MAJOR,
      OCC:AGRIL, R/O BELLIGATTI
      TQ. & DIST: DHARWAD.
                              36




35.   KALLAPPA S/O BASANEPPA GURAKKANNAVAR
      AGE MAJOR,
      OCC:AGRIL, R/O BELLIGATTI
      TQ. & DIST: DHARWAD.

36.   BASAPPA S/O BASAVANNEPPA GURAKKANNAVAR
      AGE MAJOR,
      OCC:AGRIL, R/O BELLIGATTI
      TQ. & DIST: DHARWAD.

37.   SHIVAPPA S/O NINGAPPA GURAKKANNAVAR
      AGE MAJOR,
      OCC:AGRIL, R/O BELLIGATTI
      TQ. & DIST: DHARWAD.

      RESPONDENT NOS. 33 TO 37 ARE REP. BY THEIR
      GPA HOLDER RESP. NO.32

38.   GANGAPPA S/O NINGAPPA GURAKKANNAVAR
      AGE MAJOR,
      OCC:AGRIL, R/O BELLIGATTI
      TQ. & DIST: DHARWAD.

39.   BASAPPA BOJAPPA JIDDIBHAGIL
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.

40.   KAREPPA BOJAPA JIDDIBHAGIL
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.

41.   BASAVANEPPA BOJAPPA JIDDIBHAGIL
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.

42.   HANUMANTAPPA BOJAPPA JIDDIBHAGIL
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.
                               37




43.   YALLAVVA W/O BASAVANEPPA JIDDIBHAGIL
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.

44.   RATNAVVA W/O BASU PARAVATI
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.

45.   MAHADEVAPPA BASANEPPA JIDDIBHAGIL
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.

46.   SAHADEVAPPA BASAVANNEPPA JIDDIBHAGIL
      AGE MAJOR,
      OCC:AGRIL, R/O MANSUR
      TQ. & DIST: DHARWAD.

      THE RESP. NOS. 38 TO 49 ARE REP. BY THEIR
      G.P.A. HOLDER RESP NO.1,

47.   THE MANAGER
      VIJAYA BANK, MANAGUNDI,
      BRANCH HOYSAL NAGAR, HALIYAL ROAD
      TQ. & DIST: DHARWAD.

48.   THE SECRETARY PRATHIMIKA VYAVASAYA SEVA
      SAHAKRI BANK, NIYAMIT MANAGUNDI,
      TQ. & DIST: DHARWAD.             ... RESPONDENTS

(BY R1, R6, R7, R21, R31, R39, R46, R47 & 48 ARE SERVED)


     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
31/10/2008 PASSED IN PLA PETITION NOS.373/08, 374/08,
375/08,376/08 AND 377/08 VIDE ANNEXURE-D.
                               38




W.P. NOS. 67183-67185/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    LAXMAN FAKKIRAPPA WALIKAR @ TALWAR
      AGE: MAJOR, OCC: AGRICULTURE
      R/O: LAKAMAPUR, TQ: DHARWAD

2.    RAMAPPA FAKKIRAPPA WALIKAR @ TALWAR
      AGE: MAJOR, OCC: AGRICULTURE
      R/O: LAKAMAPUR, TQ: DHARWAD

3.    RAMAPPA FAKKIRAPPA WALIKAR @ TALWAR
      AGE: MAJOR, OCC: AGRICULTURE
      R/O: LAKAMAPUR, TQ: DHARWAD

4.    THE MANAGER SYNDICATE BANK,
      NARENDRA BRANCH, AT: NRENDRA
      TQ & DIST: DHARWAD.               ... RESPONDENTS

(BY SRI. P M DEVASHETTY, ADV. FOR R1 & R2,
     SRI. B.V HEBBAL, ADV. FOR R.4)


     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
19/09/2008 PASSED IN PLA PETITION NOS.221/08, 222/08 AND
223/08 VIDE ANNEXURE-D.
                               39




W.P. NOS. 67226-67227/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    MARUTI HULEGAPA NELAGUND,
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. DODDIKAMALAPUR,
      TQ: & DIST: DHARWAD.

2.    HANUMAVVA W/O HULAGAPPA NEELAGUND
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. DODDIKAMALAPUR,
      TQ: & DIST: DHARWAD.

3.    HULAGAVVA W/O TIPPANNA DANDAGALL
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. DODDIKAMALAPUR,
      TQ: & DIST: DHARWAD.

4.    HANAMATAPPA, HULEGAPPA NEELAGUND
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O. DODDIKAMALAPUR,
      TQ: & DIST: DHARWAD.

5.    BASAPPA @ BASAVARAJ SUNDRAPPA KESAMALAGAI,
      AGE: MAJOR OCC: AGRICULTURE,
      R/O MUGAD,
      TQ. & DIST: DAHRWAD.

6.    NAGAPPA @ NAGARAJ SUNDRAPPA KESAMALGI
      AGE: MAJOR OCC: AGRICULTURE,
      R/O MUGAD,
      TQ. & DIST: DAHRWAD.
                               40




7.    ANANTH SUNDRAPPA KESMALAGI
      AGE: MAJOR OCC: AGRICULTURE,
      R/O MUGAD,
      TQ. & DIST: DAHRWAD.

8.    BAHUBALI SUNDRAPPA KESAMALAGI
      AGE: MAJOR OCC: AGRICULTURE,
      R/O MUGAD,
      TQ. & DIST: DAHRWAD.

9.    SATAPP SUNDRAPPA KESAMALAGI
      AGE: MAJOR OCC: AGRICULTURE,
      R/O MUGAD,
      TQ. & DIST: DAHRWAD.

10.   THE MANAGER
      KARNATAKA VIKDA GRAMEEN BANK
      MUGAD BRANCH, AT:MUGAD,
      TQ: DHARWAD.                    ... RESPONDENTS

(BY RESPONDENTS - SERVED)


      THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
30/12/2008 PASSED IN PLA PETITION NOS.416/08 AND 417/08
VIDE ANNEXURE-D.


W.P. NOS. 67228-67230/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)
                               41




AND

1.    SHIVANAND
      S/O BASAVANTAPPA GUDENAVAR
      AGE MAJOR, OCC: AGRICULTURE,
      R/O MUGAD, TQ:DHARWAD

2.    BALAVVA W/O IRAPPA KAMBAR
      AGE: MAJOR, OCC,AGRICULTURE
      R/O MUGAD, TQ: DHARWAD

3.    MANJULA D/O IRAPPA KAMBAER
      AGE: MAJOR, OCC. AGRICULTURE
      R/O MUGAD, TQ:DHARWAD

4.    SHANKARAPPA S/O BASAVANTAPPA GUDENAVAR
      AGE: MAJOR, OCC. AGRICULTURE,
      R/O MUGAD, TQ: DHARWAD

5.    CHANABASAPPA S/O BASAVANTAPPA GUDENAVAR
      AGE MAJOR, OCC. AGRICULTURE,
      R/O MUGAD, TQ: DHARWAD

6.    THE MANGER
      KARNATAKA VIKDA GRAMEEN BANK,
      MUGAD BRNCH, AT MUGAD,
      TQ: DAHRWAD.                      ... RESPONDENTS

(BY RESPONDENT - SERVED)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
15/09/2008 PASSED IN PLA PETITION NOS.196/08, 261/08 AND
262/08 VIDE ANNEXURE-D.

W.P. NOS. 67231-67233/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
                              42




HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SHANKARGOUDA
      MALLANAGOUD PATIL,
      OCC: AGRICUALTURE,
      R/O KAMALAPUR,
      TQ. & DIST: DHARWAD

2.    ANANTRAM SALIGRAM DUBE,
      OCC: AGRICULTURE,
      R/O KAMALAPUR,
      TQ. & DIST: DHARWAD

3.    MALLESHAPPA SHIVAPPA ANAD,
      OCC: AGRICULTURE,
      R/O. KAMALAPUR
      TQ & DIST: DHARWAD

4.    THE MANAGER
      VYAVASAYA SEVA CO., OP. BANK NIYAMIT,
      KAMALAPUR,
      TQ. & DIST: DHARWAD.

5.    THE MANAGER & MANAGING DIRECTOR,
      KARNATAKA CENTRAL CO-OPERATIVE BANK LTD.,
      GANDHI CHOWK,
      TQ. & DIST: DHARWAD.              ... RESPONDENTS


(BY SRI. SHIVASAI M PATIL ADVOCATE FOR R.2,
    SRI. R.H ANGADI, ADVOCATE FOR R.5,
    R.1, 3 & 4 ARE SERVED)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
31/02/2009 PASSED IN PLA PETITION NOS. 337/08 & 338/08 AND
339/08 VIDE ANNEXURE-D.
                              43




IN W. P. NO.67235/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND:

1.     SANGAPPA S/O. KENCHAPPA ANGADI,
       AGE: 52 YEARS, OCC: AGRICULTURE,
       R/O KALAKERI,
       TQ. & DIST: DHARWAD.

2.     THE MANAGER,
       KARNATAKA VIKASA GRAMEENA BANK,
       MUGAD, TQ. & DIST:DHARWAD          ... RESPONDENTS

(BY SMT. ROOPA V KENGANUR, ADVOCATE FOR R.1,
    R.2 SERVED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
10/02/2009 PASSED IN PLA PETITION NO. 325/08 VIDE
ANNEXURE-D.

IN W. P. NO.67236/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER
                               44




(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

3.    MAHANTAGOUDA SHANKARGOUDA PATIL,
      AGE: 26 YEARS, OCC: AGRICULTURE,
      R/O KALAGHATAGI,
      TQ. & DIST:DHARWAD.

4.    THE MANAGER,
      KARNATAKA VIKASA GRAMEENA BANK,
      TQ. & DIST:DHARWAD                   ... RESPONDENTS

(BY SRI. NARAYAN V YAJI ADVOCATE FOR R1,
    R.2 SERVED)

     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
19/09/2008 PASSED IN PLA PETITION NO. 263/08 VIDE
ANNEXURE-D.

W.P. NOS. 67238-67239/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    BASAPPA FAKKIRAPA NAVALAGUND
      AGE: MAJOR, OCC:AGRIL,
      R/O MUGAD, TQ: DHARWAD

2.    SHIVAPPA FAKKIRAPA NAVALGUND
      AGE: MAJOR, OCC:AGRIL,
                               45




      R/O MUGD, TQ: DHARWAD

3.    IRANNA BASAVANNEPA TIMMAPUR
      AGE: MAJOR, OCC:AGRIL,
      R/O MUGAD, TQ: DHARWAD

4.    CHANNAVVA W/O BASAVANNAPA TIMMAPUR
      AGE MAJOR, OCC:AGRIL,
      R/O MUGD, TQ: DHARWAD

5.    NEELKANTAPPA CHANNABASAPPA TIMMAPUR
      AGE MAJOR, OCC:AGRIL,
      R/O MUGD, TQ: DHARWAD

6.    THE MANAGER
      KARNATAKA VIKDA GRAMEEN BANK
      MUGAD BRANCH, AT: MUGAD
      TQ: DHARWAD.                      ... RESPONDENTS

(BY RESPONDENTS SERVED - UNREPRESENTED)


     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
28/11/2008 PASSED IN PLA PETITION NO. 386/08 & 387/08 VIDE
ANNEXURE-D.

W.P. NOS. 67240-67242/2009:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SANNARAMAPA S/O FAKKIRAPA LOKUR
      AGE: MAJOR OCC: AGRICULTURE,
                              46




     R/O. NAVALUR, TQ. & DIST: DHARWAD.

2.   BASAPPA
     S/O FAKKIRAPPA LOKAR,
     AGE: MAJOR OCC: AGRICULTURE,
     R/O. NAVALUR, TQ. & DIST: DHARWAD.

3.   YELLAPPA S/O FAKIRAPPA LOKAR
     AGE: MAJOR OCC: AGRICULTURE,
     R/O. NAVALUR, TQ. & DIST: DHARWAD.

4.   YALLAPPA S/O GANGAPPA SHIVAMMANAVAR
     AGE: MAJOR OCC: AGRICULTURE,
     R/O. NAVALUR, TQ. & DIST: DHARWAD.

5.   NOORANDAPPA S/O GANGAPA SHIVAMMANAVAR
     AGE: MAJOR OCC: AGRICULTURE,
     R/O. NAVALUR, TQ. & DIST: DHARWAD.

6.   THE MANAGER
     KARNATAKA VIKAS GRAMEEN BANK
     NAVALUR, AT: NAVALUR,
     TQ. & DIST : DHARWAD.                ... RESPONDENTS

(BY SRI. B.K MALLIGAWAD ADVOCATE FOR R.4 & R.5,
     R.6 SERVED - UNREPRESENTED)


     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
02/01/2009 PASSED IN PLA PETITION NO. 492/08, 498/08 &
499/08 VIDE ANNEXURE-D.

W.P NOS. 61419-61426/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER
                             47




(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    MAHADEVAPPA BASAPPA HADAPAD
      AGE: MAJOR OCC: AGRIL., R/O MUGAD,
      TQ:DIST: DHARWAD.

2.    SHIVANAND BASAPPA HADAPAD,
      AGE: MAJOR OCC: AGRIL.,
      R/O MUGAD TQ: & DIST:DHARWAD

3.    SHIVAPPA FAKKIRAPPA GARAG
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD TQ: & DIST:DHARWAD

4.    RAYAPPA JAYAPAL CHACHADI
      AGE: MAJOR, OCC:AGRIL.,
      R/O. MUGAD TQ: & DIST:DHARWAD.

5.    RUDRAPPA IRAPA AMBANNAVAR
      AGE: MAJOR, OCC:AGRIL.,
      R/O MUGAD TQ: & DIST:DHARWAD.

6.    NAGAPPA YALLAPPA MOARAB
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD TQ: & DIST:DHARWAD

7.    BASAPPA ISHWARAPPA SOGI
      AGE: MAJOR, OCC: AGRIL.,
      R/O KYARKOPPA, TQ: & DIST:DHARWAD

8.    NAGAPPA BASAVANTAPPA KALLED
      AGE: MAJOR, OCC: AGRIL.,
      R/O KALKERI, TQ: & DIST:DHARWAD

9.    THE MANAGER,
      KARNATAKA VIKAS GRAMEEN BANK ,
      R/O MUGAD TQ: & DIST:DHARWAD         ... RESPONDENTS

(BY R.2 TO 9 ARE SERVED - UNREPRESENTED)
                               48




     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DATED:14/07/2008      PASSED       IN     PLA     PETITION
NOS.151/08,152/08,153/08,154/08,155/08,156/08,157/08 AND
158/08 VIDE ANNEXURE-C.

W.P. NOS. 61427-61442/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    ADIVAPPA ULAVAPPA TOTIGER
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR,
      TQ & DIST: DHARWAD

2.    SMT. SHANTAVVA KOM ULAVAPPA TOTIGER
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

3.    VITTAPPA BHIMAPPA MANAE
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

4.    TUKARAM BHIMAPPA MANE,
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

5.    KEDARAPPA VITHOBA MANE
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

6.    KRISHNAPPA VITHOBA MANE
      AGE: MAJOR, OCC: AGRIL,
                             49




      R/O KAMALAPUR, TQ & DIST : DHARWAD

7.    SMT. GIRIJA KOM CHANDRASEKHAR ANAD,
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

8.    SMT. SUSHILA KOM MANJUNATH NALAVADI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

9.    GANGAPPA CHANDRASEKHAR ANAD
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

10.   SANTOSH CHANDRASEKHAR ANAD
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

11.   SMT. RAJESHWARI KOM SHIDDALINGESHWAR DIVATER
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

12.   MALLESHAPPA SHIVAPPA HOTTI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

13.   BASAVARAJ SHIVAPPA HOTTI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

14.   NAGAPPA FAKKIRAPPA SAVANUR
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

15.   NINGAPPA FAKKIRAPPA SAVANUR
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

16.   PATRAPPA FAKKIRAPPA SAVANUR
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

17.   SHIVANAND FAKKIRAPPA SAVANUR
      AGE: MAJOR, OCC: AGRIL,
                             50




      R/O KAMALAPUR, TQ & DIST : DHARWAD

18.   CHANDRASEKHAR FAKKIRAPPA SAVANUR
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

19.   NAGARAJ FAKKIRAPPA BHAGAVATI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

20.   SMT. YELLAVVA KOM RAMAPPA NAIKAR
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

21.   CHANAVEERAPPA GYANAPPA BHAGAVATI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

22.   BASAVANNEPPA GYANAPPA BHAGAVATI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

23.   FAKKIRAPPA IRAPPA HANCHINMANI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

24.   RUDRAPPA IRAPPA HANCHINAMANI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

25.   NINGAPPA IRAPPA HANCHINAMANI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

26.   BASAPPA IRAPPA HANCHINAMANI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

27.   BASAVARAJ GURUSHIDAPPA HUGAR
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

28.   MAHADEVAPPA TOTAPPA HUGAR
      AGE: MAJOR, OCC: AGRIL,
                             51




      R/O KAMALAPUR, TQ & DIST : DHARWAD

29.   SURESH MAHADEVAPPA GODESE,
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

30.   BHIMAPPA MAHADEVAPPA GODESE
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

31.   ASHOK MAHADEVAPPA GODESE
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

32.   SMT. SHANTAVVA KOM PARAPPA MANAGOOLI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

33.   SMT. SHANTAVVA KOM SHIDDALINGAPPA HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

34.   SMT. SAVAMMA KOM MAHENTESH MAGANUR
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

35.   ASHOK SHIDDALINGAPPA HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

36.   IRANNA SHIDDALINGAPPA HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

37.   RAJU SHIDDALINGAPPA HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

38.   GANGAMMA D/O SHIDDALINGAPPA HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

39.   SHIVALINGAPPA BASAVANNEPPA ANAD
      AGE: MAJOR, OCC: AGRIL,
                             52




      R/O KAMALAPUR, TQ & DIST : DHARWAD

40.   CHANABASAPPA BASAVANNEPPA ANAD
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

41.   SHIDDAPPA BASAVANNEPPA ANAD
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

42.   TIRKAPPA NAGAPPA KOTI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

43.   MALLIKARJUN BASAPPA KAMATI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

44.   SMT. SHANTAVVA KOM PARAPPA MANAGOOLI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

45.   SMT. LALITA KOM MALLIKARJUN HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

46.   MANOHAR BASAVARAJ HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

47.   SURESH BASAVARAJ HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

48.   ASHOK BASAVARAJ HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

49.   VIRUPAXAPPA BASAVARAJ HATARKI
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

50.   RUDRAGOUDA KALLANAGOUDA HONGAL
      AGE: MAJOR, OCC: AGRIL,
                                  53




      R/O KAMALAPUR, TQ & DIST : DHARWAD

51.   LIKAPPAGOUDA KALLANAGOUDA HONGAL
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

52.   GANGAWWA KALLANAGOUDA HONGAL
      AGE: MAJOR, OCC: AGRIL,
      R/O KAMALAPUR, TQ & DIST : DHARWAD

53.   MALLAPPA BASAVANNAPPA CHIVATGUNDI
      AGE: MAJOR, OCC: AGRIL,
      R/O MALAPUR, TQ & DIST : DHARWAD

54.   RAJESEKHAR MALLAPPA CHIVATGUNDI
      AGE: MAJOR, OCC: AGRIL,
      R/O MALAPUR, TQ & DIST : DHARWAD

55.   MAHANTESH MALLAPA CHIVATGUNDI
      AGE: MAJOR, OCC: AGRIL,
      R/O MALAPUR, TQ & DIST : DHARWAD

56.   IRAPPA MALLAPPA CHIVATGUNDI
      AGE: MAJOR, OCC: AGRIL,
      R/O MALAPUR, TQ & DIST : DHARWAD

57.   THE MANAGER,
      VYAVASAYA SEVA CO-OP BANK NIYAMIT,
      KAMALAPUR, TQ & DIST : DHARWAD   ... RESPONDENTS

(BY SRI. SHIVASAI M PATIL FOR R7, R9,
     R.10, 12, 13, 15-18, 27, 1-7, 14, 21-33,
     35-42, 44-57 ARE SERVED)


     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
22/12/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.
                               54




IN W. P. NO.61443-452/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    CHANDRAPPA S/O FAKKIRAPPA GALI
      AGE: MAJOR, OCC: AGRIL.,
      R/O : MUGAD, TQ & DIST: DHARWAD

2.    PADMAPPA S/O FAKKIRAPPA GALI
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD, TQ & DIST : DHARWAD

3.    ALAMAPPA S/O FAKKIRAPPA GALI
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD, TQ & DIST : DHARWAD

4.    MALLAPPA S/O FAKKIRAPPA GALI
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD, TQ & DIST : DHARWAD

5.    BASAPPA BASAVANTAPPA
      S/O FAKKIRAPPA GUDDENNAVAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD, TQ & DIST: DHARWAD

6.    MAHADEVAPPA S/O DEVENDRAPPA
      APARI JAINAR, AGE: MAJOR,
      OCC: AGRIL., R/O KALLAPUR
      TQ & DIST: DHARWAD

7.    MALLAPPA S/O MAHADEVAPPA SAVALAGI
      AGE: MAJOR, OCC: AGRIL.,
      R/O KALLAPUR,
                             55




      TQ. & DIST: DHARWAD

8.    BHIMAVVA W/O BALAPPA KADIKOPPA
      AGE: MAJOR, OCC: AGRIL.,
      R/O KALLAPUR,
      TQ & DIST: DHARWAD

9.    CHANNAPPA RAYAPPA SAVALAGI
      AGE: MAJOR, OCC: AGRIL.,
      R/O KALLAPUR,
      TQ & DIST: DHARWAD

10.   MALLAPPA S/O PAYAPPA DODDANNAVAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O KALLAPUR,
      TQ. & DIST: DHARWAD

11.   RAYAPPA S/O HONNAPPA HONNAVANAPUJAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD,
      TQ & DIST: DHARWAD

12.   SHEKAPPA S/O SHIVAPPA SHANAVAD
      AGE: MAJOR, OCC: AGRIL.,
      R/O MUGAD,
      TQ. & DIST: DHARWAD

13.   IRAPPA S/O SHIVAPPA KAMBAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O MANDIHAL,
      TQ & DIST: DHARWAD.

14.   BASAPPA S/O SHIVAPPA KAMBAR
      AGE: MAJOR, OCC: AGRIL.,
      R/O MANDIHAL,
      TQ & DIST: DHARWAD

15.   THE MANAGER,
      KARNATAKA VIKAS GRAMEEN BANK,
      AT: MUGAD, TQ & DIST: DHARWAD

16.   THE MANAGER,
      KARNATAKA CENTRAL CO-OPERATIVE BANK LTD,
      ALNAVAR, TQ & DIST: DHARWAD.      ... RESPONDENTS
                              56




(BY SRI. C V ANGADI ADV. FOR R16,
     R.1 TO 15 SERVED - UNREPRESENTED)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALATH DHARWAD
DTD.3/2/2009     PASSED      IN    PLA    PETITION     NOS.
425/08,456/08,508/08,509/08, 510/08, 511/08, 512/08, 541/08,
542/08 AND 543/08 VIDE ANNEXURE-B.

W.P. NOS. 61496-61504/2010

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    VIRUPAKSHAPPA RUDRAPPA ANGADI,
      AGE : 56 YEARS, OCC : AGRL.,
      R/O : HEBBALLI, TQ & DIST : DHARWAD

2.    GURAPPA MALAKAJAPPA CHILKWAD
      AGE: 55 YEARS, OCC: AGRL.,
      R/O : HEBBALLI
      TQ. & DIST : DHARWAD

3.    PRAKASH NAGAPPA CHILAKAWAD
      AGE: 40 YEARS, OCC: AGRL.,
      R/O: HEBBALI
      TQ & DIST : DHARWAD

4.    SHIVANAND NAGAPPA CHILKAWAD
      AGE: 45 YEARS, OCC: AGRL.,
      R/O: HEBBALLI
      TQ & DIST :DHARWAD
                               57




5.    GANGAPPA BASAPPA DESAI
      AGE: 40 YEARS, OCC: AGRL.
      R/O : HEBBALLI, TQ & DIST DHARWAD

6.    HANUMANTHAPPA DYAMAPPA MULLUR
      AGE: 48 YEARS, OCC: AGRL.,
      R/O : HEBBALLI, TQ. & DIST: DHARWAD

7.    BASAPPA SANNAMUGAPPA RONAD
      AGE: 58 YEARS, OCC: AGRL.,
      R/O : HEBBALLI, TQ. & DIST DHARWAD.

9.    RUDRAPPA BASAPPA HUBBALLI,
      AGE: 70 YEARS,OCC: AGRL.,
      R/O : HEBBALLI, TQ & DIST DHARWAD

10.   KARABASAPPA GANGAPPA TOTAGAR,
      AGE: 49 YEARS, OCC: AGRL.,
      R/O: HEBBALLI, TQ & DIST DHARWAD

11.   THE MANAGER
      VYAVASAYA SEVA SAHAKARI BANK LTD.,
      HEBBALLI,
      TQ. & DIST: DHARWAD.

12.   SMT. GEETA W/O: KESHAVARAON DESHPANDE
      LAKSHMI NAGAR, VIDYAGIRI
      DHARWAD.                          ... RESPONDENTS

(BY SRI. S L AND M L DESAI ADV. FOR R1-R6,
     R.8, R.9, SRI. ARAVIND D KULKARNI, ADV. FOR R.11,
     R.1 TO 15 ARE SERVED - UNREPRESENTED)


      THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DTD.17/3/2009 PASSED IN PLA PETITION NOS: 641/08, 21/09,
22/09,23/09, 25/09, 26/09, 27/09, 28/09 AND 29/09 VIDE
ANNEXURE-B.
                               58




W.P. NOS. 61505-61518/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    SANGAVVA W/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

2.    SLAVAPPA S/O GANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

3.    MALLAPPA S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

4.    BASAVARAJ S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

5.    SHANKARAPPA S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

6.    SHIVANAND S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD
                             59




7.    ULAVAPPA S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

8.    SHIVANAND S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

9.    MALLAPPA S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

10.   ULAVAPPA S/O SANGAPPA AKKI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BELEVATAGI
      TQ: NAVALAGUND, DIST: DHARWAD

11.   KUTTAPPA CHOLAPPA WAGGER
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

12.   KARIYAPPA CHOLAPPA WAGGER
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

13.   NAGAPPA SANNEYALLAPPA WAGGER
      AGE: MAJOR, OCC: AGRIL
      R/O SHALAVADI, TQ: NAVALAGUND
      DIST: DHARWAD
      (IN PETITION NO.130/09)

14.   VEERAPPA FAKKIRAPPA NEERALGI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

15.   CHAMBANNA MALLAPPA ANKALI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
                              60




      TQ: NAVALAGUND, DIST: DHARWAD

16.   VEERAPPA YALLAPPA NAYAKNUR
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

17.   RUCHIRAPPA GURAPPA HATHI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

18.   SHIDAPPA CHANDRAPPA KONDIKOPPA
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O BEGANUR,
      TQ: NAVALAGUND, DIST: DHARWAD

19.   KRISHNAPPA VEERABHADRAPPA RONAD
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

20.   VEERABHADRAPPA BHARMAPPA SHIRAHATTI
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

21.   ANDAPPA VEERAPPA HULAGUND
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

22.   SRI. IBRAHIMSAB DASTAGIRSAB TAHASHILDAR
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

23.   SMT. RAJAMA W/O DASTAGIRSAB TAHASHILDAR
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHALAVADI,
      TQ: NAVALAGUND, DIST: DHARWAD

24.   THE MANAGER,
      KARNATAKA BANK LTD.,
                              61




      NAVALAGUND, DIST: DHARWAD

25.   THE MANAGER
      KARNATAKA VIKAS GRAMEEN BANK,
      SHALAVADI, TQ: NAVALAGUND,
      DHARWAD.                           ... RESPONDENTS

(BY SRI. N.S BHAT, ADVOCATE FOR R.24,
    R1 TO 3, 5 TO 23, 25 ARE - SERVED)


      THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DTD.6/4/2009 PASSSED IN PLA PETITION NOS:11/09, 12/09,
13/09, 119/09, 120/09, 127/09, 128/09, 129/09, 130/09,
131/09,132/09, 133/09, 134/09 AND 135/09 VIDE ANNEXURE-B.

W.P. NOS. 61601-61619/2010

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    GOVINDREDDI S/O : VENKARADDI NANAVINAMANI
      AGE : MAJOR, OCC : AGRL.
      R/O : ALAGAWADI
      TQ : NAVALAGUND
      DIST DHARWAD

2.    ANAND S/O : GOVINDARADDI NADUVINAMANI
      AGE : MINOR, OCC : AGRL.
      R/O : ALAGAWADI
      TQ : NAVALAGUND, DIST : DHARWAD
      SINCE MINOR REP. BY HIS FATHER
                             62




3.    KALLANAGOUDA S/O : BASALINGANAGOUDA TADAHAL
      AGE : MAJOR, OCC : AGRL.
      R/O : ALAGAWADI
      TQ : NAVALAGUND
      DIST : DHARWAD

4.    GIRIJAVVA CHANNAPPAGOUDA PATIL
      AGE : 41 YEARS, OCC : AGRL.
      R/O : GUDISAGAR,
      TQ : NAVALAGUND, DIST : DHARWAD

5.    SHANKRAPPA S/O : VERAPPA HAIGER
      AGE : 50 YEARS, OCC : AGRL.
      R/O : SHALEVADI
      TQ : NAVALAGUND
      DIST DHARWAD

6.    GOVINDAGOUDA S/O : GIRIYAPPAGOUDA PATIL
      AGE : 76 YEARS, OCC : ARL.
      R/O : TIRLAPUR
      TQ : NAVALAGUND,
      DIST DHARWAD

7.    ANANTGOUDA LAXMANGOUDA HIREGOUDAR
      AGE : 35 YEARS, OCC : AGRL
      R/O : IBRAHIMPUR
      TQ : NAVALAGUND
      DIST DHARWAD

8.    BASAPPA VENKAPPA LINGAREDDI @ IBRAHIMPUR
      AGE : 33 YEARS, OCC : AGRL.
      R/O : IBRAHIMPUR
      TQ : NAVALAGUND
      DIST DHARWAD

9.    SANGAPPA S/O : VENKAPPA IBRAHIMPUR @ LINGAREDDI
      AGE : 33 YEARS, OCC : AGRL.
      R/O : IBRAHIMPUR
      TQ : NAVALAGUND
      DIST DHARWAD

10.   HANAMAPPA S/O : GOVINDAPPA MARADDI
      AGE : 65 YEARS, OCC : AGRL.
      R/O : SHALAVADI
                             63




      TQ : NAVALAGUND
      DIST DHARWAD

11.   PARAVVA W/O : BASANAGOUDA ALAGAWADI
      AGE : 50 YEARS, OCC : AGRL
      R/O : TADAHAL
      TQ : NAVALAGUND
      DIST DHARWAD

12.   VEERAPPA S/O : MALLIKARJUNAPPA HASABI
      AGE : 38 YEARS, OCC : AGRL.
      R/O : SHALAVADI
      TQ : NAVALAGUND
      DIST DHARWAD

13.   BASANAGOUDA GURUNAGOUDA
      CHANNAVEERANAGOUDDAR
      AGE : 55 YEARS, OCC : AGRL.
      R/O : TADAHAL
      TQ : NAVALAGUND
      DIST DHARWAD

14.   BASAVARAJ S/O : SHIVAPUTRAPPA HUBBALLI
      AGE : 32 YEARS, OCC : AGRL.
      R/O : CHILAKAWAD
      TQ : NAVALAGUND
      DIST DHARWAD

15.   CHANNABASAPPA S/O : NINGAPPA MUMMIGATTI
      AGE : 45 YEARS, OCC : AGRL.
      R/O : KALKERI, TQ : NAVALAGUND
      DIST DHARWAD

16.   NINGAPPA S/O : BHUJAPPA KUGAGANAGATTI
      AGFE : 55 YEARS, OCC : AGRL.
      R/O : KALKERI, TQ : NAVALAGUND
      DIST DHARWAD

17.   CHAVANNAPA S/O : BHUJAGAPPA KUJAGANAGATTI
      AGE : 50 YEARS, OCC : AGRL.
      R/O : KALEKERI
      TQ :, NAVALAGUND
      DIST : DHARWAD
                             64




18.   SANGAPPA S/O : IRAPPA CHINNAMMANAVAR
      AGE : 55 YEARS, OCC : AGRL.
      R/O : DEVARHUBBLI
      TQ DHARWAD
      DIST : DHARWAD

19.   MAHADEVAPPA S/O : IRAPPA CHINNAMMANAVAR
      AGE : 50 YEARS, OCC : AGRL.
      R/O : DEVARHUBBLI
      TQ DHARWAD
      DIST : DHARWAD

20.   SIDDAPPA S/O : IRAPPA CHINNAMMANAVAR
      AGE : 45 YEARS, OCC : AGRL.
      R/O : DEVARHUBBLI
      TQ DHARWAD
      DIST : DHARWAD

21.   BASAVVA D/O : IRAPPA CHANNAMMANAVAR
      AGE : 38 YEARS, OCC : AGRL.
      R/O : DEVARHUBBLI
      TQ DHARWAD
      DIST : DHARWAD

22.   NEMCHANDRA S/O : DYAVAPPA DUGGANIKERI
      AGE : 52 YEARS, OCC : AGRL.
      R/O : DEVARHUBBLI
      TQ DHARWAD
      DIST : DHARWAD

23.   BASAYYA GURUBASAYYA HIREMATH
      AGE : 45 YEARS, OCC : AGRL.
      R/O : DEVARHUBBLI
      TQ DHARWAD
      DIST : DHARWAD

24.   MUTTAPPA S/O : BHIMAPPA NAIKAR
      AGE : 50 YEARS, OCC: AGRL.
      R/O : MUMMIGATTI
      TQ DHARWAD
      DIST : DHARWAD

25.   GADIGEPPAGOUDA THIRTHAGOUDA AGASIMANI
      AGE : 60 YEARS, OCC : AGRL.
                               65




      R/O : SHIVALLI
      TQ DHARWAD
      DIST : DHARWAD

26.   THE MANAGER
      KVG, BANK SHALAWADI
      TQ : NAVALAGUND
      DIST DHARWAD

27.   THE MANAGER KVC BANK
      MUGAD BRANCH
      TQ & DIST : DHARWAD

28.   THE MANAGER, KVG BANK
      NIGADI BRANCH
      TQ & DIST : DHARWAD

30.   THE MANAGER, KVG BANK
      MUMMIGATTI BRANCH
      TQ & DIST : DHARWAD

31.   THE MANAGER KVG BANK
      SHIVALLI BRANCH
      TQ : NAVALAGUND
      DIST : DHARWAD

32.   THE MANAGER
      VSS BANK
      NIGADI
      TQ & DIST : DHARWAD

33.   THE MANAGER, VSS BANK
      ALAGAWADI,
      TQ : NAVALAGUND
      DIST : DHARWAD

34.   THE MANAGER, VSS BANK
      GUDISAGAR,
      TQ : NAVALAGUND
      DIST : DHARWAD

36.   THE MANAGER, V S S BANK
      TIRLAPUR,
      TQ : NAVALAGUND
                               66




      DIST : DHARWAD

37.   THE MANAGER, V.S.S. BANK,
      IBRAHIMPUR,
      TQ : NAVALAGUND
      DIST : DHARWAD

39.   THE MANAGER
      S.B.I. BRANCH,
      NAVALAGUND,
      DIST : DHARWAD                       ... RESPONDENTS

(BY SRI. B V SOMAPUR FOR R1 & R2, SRI. B.K MALLIGAWAD ADV.
FOR R.18-24,SRI. C.V ANGADI, ADV. FOR R.26-30, SRI. K.L PATIL,
ADV. FOR R.36, R.3 TO 17, 25, 31-35 SERVED)

      THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DATED:13/04/2009       PASSED      IN     PLA     PETITION
NOS.93/09,95/09,194/09,195/09,196/09,197/09,198/09,199/09
207/09,208/09,          210/09,212/09,220/09,355/08,607/08,
36/09,39/09,42/09 AND 205/09, VIDE ANNEXURE-B.


W.P. NOS. 61823-61826/2010

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    BASAPPA S/O GURAPPA
      HUNSHIHAL @ HUNSHYAL
      AGE MAJOR, OCC:AGRIL,
      R/O MUGAD, TQ & DIST:DHARWAD
                               67




2.   GANGAPPA S/O GADIGEPPA MEDIVALAR
     AGE MAJOR, OCC:AGRIL
     R/O MANDIHAL TQ & DIST:DHARWAD

3.   PADMAPPA S/O BASAPPA DANDEEN
     AGE MAJOR, OCC:AGRIL
     R/O MUGAD TQ & DIST:DHARWAD

4.   YALLAVVA D/O FAKKIRAPPA KUDALAGI
     AGE MAJOR, OCC:AGRIL
     R/O MANDIHAL TQ & DIST:DHARWAD

5.   BHIMAVVA W/O SHIVAJI PATIL
     AGE MAJOR, OCC:AGRIL
     R/O MANDIHAL TQ & DIST:DHARWAD

6.   GOURAVVA W/O BHIMAPPA KUDLAGI
     AGE MAJOR, OCC:AGRIL
     R/O MANDIHAL TQ & DIST:DHARWAD

7.   GANGAVVA W/O BHIMAPA KUDLAGI
     AGE MAJOR, OCC:AGRIL
     R/O MANDIHAL TQ & DIST:DHARWAD

8.   THE MANGER,
     KARNATAKA, VIKAS GRAMEEN BANK
     MUGAD TQ & DIST:DHARWAD            ... RESPONDENTS

(BY R.2 TO 8 ARE SERVED)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
20/11/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.


W.P. NOS. 61934-61937/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
                               68




BY ITS MANAGER.                               ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    RUDRAPPA S/O BALAPPA GUDIKERTI
      AGE MAJOR. OCC:AGRIL,
      R/O HONNAPUR TQ: & DIST: DHARWAD

2.    KALLAPPA S/O MALLAPPA NAIK
      AGE MAJOR OCC:AGRIL
      R/O HONNAPUR TQ. & DIST. DHARWAD

3.    BASAPPA S/O PARAPPA MAGADUM
      AGE MAJOR OCC:AGRIL.,
      R/O HONNAPUR TQ. & DIST. DHARWAD

4.    BASAPPA S/O RUDRAPPA KALAJ
      AGE MAJOR OCC:AGRIL.,
      R/O HONNAPUR TQ. & DIST. DHARWAD

5.    KARNATAKA VIKAS GRAMEEN BANK
      MANAGER/ OFFICER-IN-CHARG ARAWATAGI
      TQ & DIST:DHARWAD.             ... RESPONDENTS

(BY SRINAND A PACHHAPURE, ADVOCATE FOR R.4,
     R.1 TO 3 & 5 ARE SERVED)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
27/11/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.


W.P. NOS. 62074-62077/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER
                             69




(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    GURUSHIDAPPA SHIVAPPA PATTANSHETY
      AGE MAJOR. OCC:AGRIL,
      R/O HEBBALLI AGASI, TQ & DIST:DHARWD

2.    PREMALATA W/O MALLIKARJUN HEBBAL
      AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

3.    SHANTAVVA KOM CHANDRASEKHAR KALKOTI
      AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

4.    NAGAPPA FAKKIRAPPA SVANUR
      AGE MAJOR. OCC: AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

5.    NINGAPA FAKKIRAPPA SAVANUR
      AGE MAJOR. OCC: AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

6.    PATRAPPA FAKKIRAPPA SAVANUR
      AGE MAJOR. OCC: AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

7.    SHIVANAND FAKKIRAPPA SAVANUR
      AGE MAJOR. OCC: AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

8.    CHANDRASEKHAR FAKKIRAPPA SAVANUR
      AGE MAJOR. OCC: AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

9.    YELLAVVA KOM GANGAPPA PALOTI
      AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

10.   BASAVARAJ S/O GANGAPPA PALOTI
      AGE MAJOR. OCC: AGRIL
                              70




      R/O KAMALAPUR TQ & DIST:DHARWAD

11.   RAMESH S/O GANGAPPA PALOTI
      AGE MAJOR. OCC: AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

12.   ULAVAPPA GANGAPPA PALOTI
      AGE MAJOR. OCC: AGRIL
      R/O KAMALAPUR TQ & DIST:DHARWAD

13.   TAYAVVA KOM SHIVARUDRAPPA ADAKI
      AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
      R/O MALAPUR TQ & DIST:DHARWAD

14.   SMT. PARVETAVVA KOM @ NEELAMBIKA KOM BEERAPPA
      PAVADASHETY, AGE MAJOR. OCC: AGRIL
      R/O MALAPUR TQ & DIST:DHARWAD

15.   SHARADA D/O SHIVARUDRAPPA ADAAKI
      AGE MAJOR. OCC: AGRIL
      R/O MALAPUR TQ & DIST:DHARWAD

16.   THE MANAGER,
      VYAVASAYA SEVA CO-OP. BANK NIYAMIT
      KAMALAPUR TQ & DIST:DHARWAD       ... RESPONDENTS

(BY SRI. R1,R4-R16 ARE SERVED)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DTD.31/10/2008 PASSED IN P L A PETITION NOS: 370/08,
371/08, 372/08 AND 282/08 VIDE ANNEXURE-C.

IN W. P. NO.62170/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER
                               71




(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    GIRIGOUDA CHANABASANAGOUDA PATIL
      AGE: 40 YEARS, OCC: AGRIL.,
      R/O ARALIHONDA, TQ: KALAGHATGI
      DIST: DHARWAD

2.    THE MANAGER,
      KVG BANK, BAMMIGATTI, TQ: KALAGHATGI
      DIST: DHARWAD.                     ... RESPONDENTS

(BY SRI. R G SUREBAN ADVOCATE FOR R2, R.1 SERVED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD. 6/2/2009
PASSED IN PLA PETITION NOS.500/2008 VIDE ANNEXURE-C.


W.P. NOS. 62253-62260/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. N P VIVEKMEHTA, ADVOCATE)

AND

1.    MANAPPA BASAPPA BADIGER
      AGE: MAJOR, OCC: AGRIL.,
      R/O SHALVADI, TQ: NAVALGUND,

2.    VENKATAPPA BALAPPA YAWAGAL,
      AGE: MAJOR, OCC: AGRIL.,
      R/O SHALAVADI, TQ:NAVALGUND,
                               72




3.    VEERAPPA SANNAYALLAPPA HADAPAD
      AGE: MAJOR, OCC: AGRIL.,
      R/O KONGAWAD, TQ: NAVALGUND

4.    SATYAPPA HUCHAPPA ARAHUNASI
      AGE: MAJOR OCC:AGRIL.,
      R/O SHALAVADI, TQ: NAVALGUND

5.    VEERAPPA SANGAPPA NIDAGUNDI
      AGE: MAJOR, OCC: AGRIL.,
      R/O SHALAVADI TQ:NAVALGUND

6.    LAXMAPPA S/O SANGAPPA NIDAGUNDI
      AGE: MAJOR, OCC: AGRIL.,
      R/O SHALAVADI TQ:NAVALGUND

7.    HANAMAVVA W/O NINGAPPA GADDI
      AGE: MAJOR, OCC: AGRIL.,
      R/O SHALAVADI, TQ: NAVALGUND,

8.    BASAPP NINGAPPA GADDI
      AGE: MAJOR, OCC: AGRIL.,
      R/O SHALAVADI TQ:NAVALGUND,

9.    VEERANAGOUDA A/F PARAPPAGOUDAR PATIL
      AGE: MAJOR, OCC:AGRIL.,
      R/O SHALAVADI TQ:NAVALGUND.

10.   THE MANGER
      KARNATAKA VIKAS GRAMEEN BANK
      BRANCH SHALAVADI, TQ: NAVALGUND. ... RESPONDENTS

(BY SRI. R1, R.2 R.4 TO R.10 ARE SERVED)

     THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
16/12/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.
                             73




W.P. NO. 65118/2010:

BETWEEN

AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER.                           ... PETITIONER

(BY SRI. D.M NARGUND, ADVOCATE)

AND

1.    NINGAPPA S/O BHIMAPPA HUGAR,
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHELAVADI,
      TQ: NAVALGUND,
      DIST: DHARWAD.

2.    SHANKRAPPA S/O VEERAPPA HUGAR,
      AGE: MAJOR, OCC: AGRICULTURE,
      R/O SHELVADI,
      TQ: NAVALGUND,
      DIST: DHARWAD.

3.    THE MANAGER,
      KARNATAKA VIKAS GRAMEENA BANK,
      SHALAVADI BRANCH, SHALAVADI,
      TQ: NAVALGUND,
      DIST: DHARWAD.                   ... RESPONDENTS

(BY R1 TO R3 ARE SERVED)


     THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED AWARD DATED:30/03/2009, PASSED BY THE
HON'BLE PERMANENT LOK ADALAT, DHARWAD, IN PLA.PETITION
NO.71/2009, AS PER ANNEXURE-A.

     THESE PETITIONS COMING ON FOR ORDERS, THIS DAY,
THE COURT, MADE THE FOLLOWING:
                              74




                          ORDER

Learned counsel for the parties submit that the Division Bench in the case of Agricultural Insurance Company of India Limited Vs. Yellappa Dattappa Navaigund and another in W.A.No.30001/2012 and connected matters, by common order dated 01.08.2012 rejected the Insurance Company's plea that the relief granted to the farmers under the Scheme of Group Insurance by the permanent Lok Adalath was illegal and accordingly dismissed the appeals, and therefore these petitions be dismissed in the like terms.

For the very same reasons as are recorded in the aforesaid decision of the Division Bench, these petitions are accordingly dismissed.

SD/-

JUDGE jm/-