Karnataka High Court
Agricultural Insurance Co Of India Ltd vs Basavaraj Devendrappa Pasavannavar on 10 October, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 10TH DAY OF OCTOBER, 2012
BEFORE
THE HON'BLE MR.JUSTICE RAM MOHAN REDDY
W. P. NO. 62531/2009 C/W
W.P. NOS. 62534, 62535, 62612, 62613, 62614, 62615, 62616,
62617, 62618, 62619, 62620, 62621, 62622, 62641, 63877 &
64646-647, 64322, 64323, 64324, 64325, 64326, 64327, 64328,
64329, 64330, 66358-66369, 66371, 66886-66890,
66899-66919, 67177-67181, 67183-67185, 67226-67227,
67228-67230, 67231-67233, 67235, 67236, 67238-67239,
67240-67242 OF 2009 &
W.P NOS. 61419-61426, 61427-61442, 61443-452,
61496-61504, 61505-61518, 61601-61619, 61823-61826,
61934-61937, 62074-62077, 62170,
62253-62260 & 65118 OF 2010 (GM-RES)
IN W. P. NO. 62531/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. BHIMAPPA S/O RAMAPPA GAMANGATTI
AGE: MAJOR, OCC: AGRICULTURE,
R/O KALKERI,
TQ. & DIST: DHARWAD-586 118.
2
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGUD VILLAGE, DHARWAD,
TQ. & DIST: DHARWAD-580 000. ... RESPONDENTS
(BY R1 & R2 ARE SERVED - UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PET.NO. 18/08 VIDE ANNEXURE-D.
W.P. NO. 62534/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. SANGAPPA S/O BASAPPA VEKATAPUR
AGE: MAJOR, OCC: AGRICULTURE,
R/O KALKERI, TQ. & DIST: DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK,
MUGAD VILLAGE, DHARWAD-580 000. ... RESPONDENTS
(BY R1 & R2 ARE SERVED - UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:23/08 VIDE ANNEXURE-D.
3
IN W. P. NO. 62535/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. KENCHAPPA BASAPPA SHIRIMANNAVAR
AGE: MAJOR, OCC: AGRICULTURE,
R/O. KALKERI,
TQ. & DIST: DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGUD VILLAGE, DHARWAD-580 000. ... RESPONDENTS
(BY R.2 SERVED - UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:23/08 VIDE ANNEXURE-D.
IN W. P. NO.62612/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
4
AND
1. YALLAPPA SOMAPPA RATOLLI
AGE: MAJOR
OCC: AGRICULTURE
R/O KALKERI
TQ & DIST DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE,
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY R1 & R2 ARE SERVED - UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 24/08 VIDE ANNEXURE-D.
IN W. P. NO.62613/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. MANJUNATH SADEVAPA KARETTINAVAR
AGE: MAJOR
OCC: AGRICULTURE
R/O KALKERI
TQ & DIST DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
5
MUGAD VILLAGE
TQ & DIST DHARWAD-580 008. ... RESPONDENTS
(BY R1 & R2 ARE SERVED - UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 25/08 VIDE ANNEXURE-D.
IN W. P. NO.62614/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. YALLAPPA BASAVANTAPP KALLED
AGE:MAJOR
OCC:AGRICULTURE
R/O KALKERI
TQ & DIST DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY R1 & R2 ARE SERVED-UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 26/08 VIDE ANNEXURE-D.
6
IN W. P. NO.62615/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. NINGAPPA MADEVAPPA KARETTINAVAR
AGE:MAJOR
OCC:AGRICULTURE
R/O KALKERI
TQ & DIST DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY R2 - SERVED-UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO. 38/08 VIDE ANNEXURE-D
IN W. P. NO.62616/2009
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
7
AND
1. BASAVARAJ DEVENDRAPPA PASAVANNAVAR
AGE: MAJOR
OCC: AGRICULTURE
R/O MUGAD,
TQ & DIST: DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY R1 & R2 ARE SERVED-UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:29/08 VIDE ANNEXURE-D.
IN W. P. NO.62617/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. SRI BALAPPA SHIVAPPA KALAGGARI
AGE: MAJOR
OCC: AGRICULTURE
R/O MUGAD
TQ & DIST: DHARWAD-581 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
8
(BY SRI. N M HULLUR ADVOCATE FOR R1, R.2 SERVED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOKADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO: 30/08 VIDE ANNEXURE-D.
IN W. P. NO.62618/2009:
BETWEEN:
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N.P VIVEKMEHTA, ADVOCATE)
AND
1. SRI BASAPPA SHIVAPPA KALAGGARI
AGE: MAJOR
OCC: AGRICULTURE
R/O MUGAD
TQ & DIST DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY SRI. N M HALLUR ADVOCATE FOR R1,
R.2 SERVED-UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOKADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO:32/08 VIDE ANNEXURE-D.
9
IN W. P. NO.62619/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SRI ADIVEPPA SHIVAPPA KALAGGARI
AGE: MAJOR,
OCC: AGRICULTURE,
R/O MUGAD
TQ. & DIST: DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE,
TQ. & DIST: DHARWAD-580 000. ... RESPONDENTS
(BY SRI. N M HULLUR, ADVOCATE FOR R1,
R.2 SERVED - UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED 5/6/08
PASSED IN PETITION NO:33/08 VIDE ANNEXURE-D.
IN W. P. NO.62620/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
10
AND
1. RAYAPPA PADMAPPA KOMPANNAVAR,
AGE: MAJOR,
OCC:AGRICULTURE,
R/O. MUGAD,
TQ. & DIST: DHARWAD-586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY SRI. N M HULLUR ADV. FOR R1,
R.2 SERVED - UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:30/08 VIDE ANNEXURE-D.
IN W. P. NO.62621/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SRI JINNAPPA PADMAPPA KOMPANNAVAR
AGE: MAJOR
OCC: AGRICULTURE
R/O MUGAD
TQ & DIST DHARWAD-586 118.
11
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY SRI. N M HULLUR ADVOCATE FOR R1,
R.2 SERVED-UNREPRESENTED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO.35/08 VIDE ANNEXURE-D.
IN W. P. NO.62622/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SLHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SRI. RUDRAPPA PADMAPPA KOMPANNAVAR
AGE: MAJOR
OCC: AGRICULTURE
R/O. MUGAD,
TQ & DIST DHARWAD - 586 118.
2. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
MUGAD VILLAGE
TQ & DIST DHARWAD-580 000. ... RESPONDENTS
(BY SRI. N M HULLUR ADVOCATE FOR R1,
R.2 SERVED - UNREPRESENTED)
12
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
5/6/2008 PASSED IN PETITION NO:36/08 VIDE ANNEXURE-D.
IN W. P. NO.62641/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SRI FAKKIRAPPA RAMAPPA MATTI
AGE: 45 YEARS,
AGRICULTURIST
R/O LALGATTI
TQ. & DIST: DHARWAD-580 000.
2. NAGAPPA RAMAPPA MATTI
AGE: 33 YEARS,
AGRICULTURIST
R/O LALGATTI
TQ. & DIST: DHARWAD-580 000.
3. AGRICULTURAL PRODUCE CO OPERATIVE BANK LTD.,
NIGADI VILLAGE,
DHARWAD-580 000.
4. THE MANAGER
K C C BANK, MALAMADDI
DHARWAD-580 007. ... RESPONDENTS
(BY SRI. H.S NAYAK, ADVOCATE FOR R.4,
R.1 IS SERVED - UNREPRESENTED,
R.2 SERVICE HELD SUFFICIENT)
13
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD. 9/5/08
PASSED IN PLA PETITION NO.18/07 VIDE ANN-D.
W.P. NOS. 63877 & 64646-647/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
SHANKAR NARAYAN BUILDING,
NO.25, M.G ROAD,
BANGALORE-560 001,
BY ITS ASSISTANT MANAGER. ... PETITIONER
(BY SRI. MADANMOHAN M KHANNUR, ADVOCATE)
AND
1. RATNAPPA S/O RAMAPPA DUGGNIKERI
AGE: 52 YEARS,
OCC: AGRICULTURE
R/O DEVARHUBBALLI VILLAGE
DHARWAD-580 001.
2. CHANDRAPPA S/O RAMAPPA NAGAPPANAVAR
AGE: 58 YEARS,
OCC: AGRICULTURE
R/O LALAGATTI VILLAGE
DHARWAD-580 000.
3. BHIMAPPA S/O RAMAPPA DGGNIKERI
AGE: 42 YEARS,
OCC:AGRICULTURE
R/O DEVARHUBBALLI VILLAGE
DHARWAD-580 001.
4. THE MANAGER
VEVASAYA SEVA SAHAKARI BANK LTD.,
NIGADI
DHARWAD-580 001. ... RESPONDENTS
(BY R1-R4 ARE SERVED - UNREPRESENTED)
14
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
09/06/2008 PASSED IN PLA PETITION NO.110/2008, 111/2008 &
112/2008 VIDE ANNEXURE-C.
IN W. P. NO.64322/2009:
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. MAHADEVAPPA KAREPPA PUJAR
AGE MAJOR, OCC: AGRICULTURE
R/O MANSUR, TQ & DIST DHARWAD
2. BALAPPA RAYAPPA YATTINGUDDA
AGE MAJOR, OCC: AGRICULTURE,
R/O MANSUR, TQ & DIST DHARWAD
3. THE SECRETARY
PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
NIYAMITA, MANAGUNDI
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. C R MENSINKAI FOR R1,
SRI. A.S SHINDE, ADVOCATE FOR R.3)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDE
PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 89/08 ON DTD. 17/7/08 AS PER VIDE ANN-C.
15
IN W. P. NO.64323/2009
BETWEEN:
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA)
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING,
25TH, M.G ROAD,
BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. MANJUNATH LINGARAJ MANSUR
AGE MAJOR, OCC: AGRICULTURE
R/O MANSUR, TQ & DIST DHARWAD
2. THE SECRETARY
PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
NIYAMITA, MANAGUNDI
TQ & DIST: DHARWAD ... RESPONDENTS
(BY SRI. C R MENSINKAI ADV. FOR R1,
SRI. A.S SHINDE ADV. FOR R.2)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 90/08 ON DTD. 17/7/08 AS PER VIDE ANNEXURE-C.
IN W. P. NO.64324/2009:
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
16
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SHIVAPPA BHIMAPPA KOLUR @ SATANNAVAR
AGE MAJOR, OCC: AGRICULTURE
R/O MANSUR, TQ & DIST DHARWAD
2. GADIGEVVA W/O MALLAPA KUDEKAR
AGE MAJOR, OCC: AGRIL. AND HOUSEHOLD WORK,
R/O MANSUR, TQ. & DIST: DHARWAD.
3. SHANKAREVVA W/O TIPANNA MALLAD
AGE MAJOR, OCC: AGRICULTURE HOUSEHOLD WORK,
R/O MANSUR TQ & DIST DHARWAD
4. PARAVVA W/O PAKKIRAPA DESAI
AGE MAJOR, OCC: AGRICULTURE HOUSEHOLD WORK,
R/O MANSUR, TQ & DIST DHARWAD
5. GANGAVVA W/O SHIVAPPA NAGANNAVAR
AGE MAJOR, OCC: AGRIL. HOUSEHOLD WORK,
R/O MANSUR, TQ & DIST DHARWAD.
6. BASAVANNEPPA BHIMAPPA KOLUR @ SATANNAVAR
AGE MAJOR OCC: AGRIL.,
R/O MANSUR TQ & DIST DHARWAD.
7. GANGAVVA W/O SHIVAPPA KOLUR @
SATANNAVAR, AGE: MAJOR,
OCC: AGRIL., HOUSEHOLD WORK,
R/O MANSUR, TQ. & DIST: DHARWAD.
8. THE SECRETARY,
PRATHAMIKA VYAVASAYA SEVA SAHAKARI BANK
NIYAMITA, MANAGUNDI,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. C R MENISINKAI ADV. FOR R1 - R7,
SRI. A.S SHINDE, ADV. FOR R.8)
17
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
91/08 ON DTD. 17/708 AS PER VIDE ANNEXXURE-C.
IN W. P. NO.64325/2009:
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SOMAPPA MADDEPPA KUMBAR
AGE: MAJOR, OCC: AGRICULTURE
R/O MANSUR, TQ. & DIST DHARWAD.
2. RUDRAPPA MADEPPA KUMBAR
AGE: MAJOR, OCC: AGRICULTURE
R/O. MANSUR, TQ. & DIST: DHARWAD.
3. BASAPPA MADDEPPA KUMBAR
AGE: MAJOR, OCC: AGRICULTURE
R/O MANSUR, TQ & DIST DHARWAD.
4. THE SECRETARY
PRATHAMIKA VYAVASAYA SEVA SAHAKARI BANK
NIYAMITA, MANAGUNDI,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. C R MENSINKAI ADV. FOR R1-R3,
SRI. A.S SHINDE, ADV. FOR R.4)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
18
PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 92/08 ON DTD. 17/7/08 AS PER VIDE ANNEXURE-C.
IN W. P. NO.64326/2009:
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. HALAPPA NAGAPA KURABAR
AGE: MAJOR, OCC: AGRIL.,
R/O MANSUR, TQ & DIST DHARWAD.
2. THE MANAGER,
VIJAY BANK, MANAGUNDI,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. C R MENSINKAI ADV. FOR R1,
SRI. MANOHAR V NAYAK, ADV. FOR R.2)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
93/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.
IN W. P. NO.64327/2009
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
19
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. BASAPPA S/O MJUDIYAPPA MUDDANNAVAR
AGE: MAJOR, OCC: AGRICULTURE
R/O BELLIGATTI, TQ & DIST DHARWAD
2. CHANNABASAPPA S/O MUDIIYAPPA MUDDANNAVAR
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELLIGATTI, TQ & DIST DHARWAD
3. THE SECRETARY
PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
NIYAMITA, MANAGUNDI
TQ & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. C R MENSINKAI ADV. FOR R1 & R2,
SRI. A.S SHINDE, ADV. FOR R.3)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
94/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.
IN W. P. NO.64328/2009:
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. BASAPPA S/O YELLAPPA BALIKAI
AGE MAJOR, OCC: AGRICULTURE
20
R/O BELLIGATTI , TQ & DIST DHARWAD.
2. MUGAPPA S/O YELLAPPA BALIKAI
AGE MAJOR, OCC: AGRICULTURE,
R/O BELLIGATTI , TQ & DIST DHARWAD.
3. SHANKARAPPA YELLAPPA BALIKAI
AGE: MAJOR, OCC: AGRICULTURE
R/O BELLIGATTI, TQ. & DIST: DHARWAD
4. SMT. NAGAVVA W/O SHIVAPPA HINDASGERI
AGE: MAJOR, OCC: AGRICULTURE AND H/W
R/O BALLIGATTI, TQ. & DIST: DHARWAD.
5. VIRAPAXI S/O YELLAPA BALIKAI
AGE: MAJOR, OCC: AGRIL.,
R/O BELLIGATTI, TQ. & DIST: DHARWAD
6. SMT. YELLAVVA W/O BASAPA JALIHAL
AGE: MAJOR, OCC: AGRILCULTURE AND H/W
R/O BELLIGATTI, TQ & DIST DHARWAD.
7. SMT. PARAVVA W/O SHIVAPPA BYALAL,
AGE: MAJOR, OCC: AGRIL. AND H/W,
R/O BELLIGATTI, TQ. & DIST: DHARWAD.
8. THE SECRETARY,
PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
NIYAMITA, MANAGUNDI ,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY R.1 TO R.3, R.5 TO R.8 - SD)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
95/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.
21
IN W. P. NO.64329/2009:
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. BASAPPA YELLAPPA BALIKARI,
AGE: MAJOR, OCC: AGRICULTURE
R/O. BELLIGATTI, TQ. & DIST: DHARWAD.
2. MUGAPPA YELLAPPA BALIKAI,
AGE: MAJOR, OCC: AGRICULTURE,
R/O. BELLIGATTI, TQ & DIST: DHARWAD.
3. SHANKARAPPA YELLAPPA BALIKAI,
AGE: MAJOR, OCC: AGRICULTURE,
R/O. BELLIGATTI, TQ & DIST: DHARWAD.
4. SMT. NAGAVVA W/O. SHIVAPPA HINDASGERI,
AGE: MAJOR, OCC: AGRICULTURE AND
HOUSEHOLD WORK, R/O. BELLIGATTI,
TQ & DIST: DHARWAD.
5. VIRAPAXI S/O. YELLAPPA BALIKAI,
AGE: MAJOR, OCC: AGRICULTURE,
R/O. BELLIGATTI, TQ & DIST: DHARWAD
6. SMT. YELLAVVA W/O. BASAPPA JALIHAL,
AGE: MAJOR, OCC: AGRICULTURE AND HOUSEHOLD
WORK, R/O. BELLIGATTI,
TQ & DIST: DHARWAD.
7. SMT. PARAVVA W/O. SHIVAPPA BYALAL,
AGE: MAJOR, OCC: AGRICULTURE AND HOUSEHOLD
WORK, R/O. BELLIGATTI,
22
TQ & DIST: DHARWAD.
8. THE SECRETARY, PRATHAMIKA
VYAVASAYA SEVA SAHAKARI BANK NIYAMITA,
MANAGUNDI,
TQ & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. C R MENSINKAI ADV. FOR R1-R7,
SRI. A.S SHINDE, ADV. FOR R.8)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
PASSED BY THE PERMANENT LOK ADALAT DHARWAD IN PLA NO.
96/08 ON DTD. 17/7/2008 AS PER VIDE ANNEXURE-C.
IN W. P. NO.64330/2009:
BETWEEN
THE MANAGER,
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
REGIONAL OFFICE (KARNATAKA),
REP. BY ITS REGIONAL MANAGER,
1ST FLOOR, SHANKAR NARAYAN BUILDING, 25TH,
M.G ROAD, BANGALORE-560 001. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. BASAVARAJ CHANNABASAPPA TAWARGERI,
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELLIGATTI, TQ. & DIST: DHARWAD.
2. THE SECRETARY,
PRATHAMIKA VYAVASAYA SEVA SHAKARI BANK
NIYAMITA, MANAGUNDI,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. C R MENSINKAI ADV. FOR R1 TO R7,
SRI. A.S SHINDE, ADV. FOR R.2)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
23
PASSED BY THE PERMANENT LOK ADALATH DHARWAD IN PLA
NO. 97/08 ON DTD. 17/7/08 AS PER VIDE ANNEXURE-C.
W.P. NOS. 66358-66369/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. CHANDRAPPA RATNAPA MURAKATTI
AGE: MAJOR, OCC: AGRI.,
R/O MUGAD, TQ: & DIST: DHARWAD
2. BHIMASHI NINGAPPA SHANWAD
AGE: MAJOR, OCC:AGRICULTURE,
R/O. MUGAD, TQ: & DIST: DHARWAD
3. SHANKARAPPA S/O SANKAPA KALAGAGGARI
AGE: MAJOR, OCC:AGRICULTURE,
R/O MUGAD, TQ: & DIST:DHARWAD.
4. NAGENDRA S/O PADMAPPA KAMPANNAVAR
AGE: MAJOR, OCC:AGRIL.,
R/O MUGAD, TQ: & DIST:DHARWAD,
5. PADMAPPA BHEEMAPA KAMPANNAVAR
AGE: MAJOR, OCC:AGRIL,
R/O MUGAD, TQ: & DIST:DHARWAD,
6. BHEEMAPPA PADMAPPA KAMPANNAVAR
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD, TQ: & DIST: DHARWAD.
7. BHARAMAPPA BASAPA SHANWAD
AGE: MAJOR, OCC: AGRIL.,
24
R/O MUGAD, TQ: & DIST:DHARWAD
8. SANGAPPA MADIWALAPPA HUNDEKAR
AGE MAJOR, OCC:AGRIL.,
R/O MUGAD, TQ: & DIST: DHARWAD
9. TIRKAPA SHIVAPPA PATTAR
AGE: MAJOR, OCC:AGRIL.,
R/O MUGAD, TQ: & DIST:DHARWAD.
10. BASAPPA MADIWALAPPA HUNDEKAR
AGE: MAJOR, OCC:AGRIL.,
R/O MURGAD, TQ: & DIST:DHARWAD.
11. DEVENDRAPPA JINNAPA PASAVANNAVAR
AGE: MAJOR, OCC:AGRIL.,
R/O MUGAD, TQ: & DIST:DHARWAD
12. BASAPPA SIDDAPPA MATTI
AGE: MAJOR, OCC:AGRIL.,
R/O MUGAD, TQ: & DIST:DHARWAD
13. THE MANAGER,
KARNATAKA VIKAS GRAMEEN BANK,
AT: MUGAD, TQ: DHARWAD. ... RESPONDENTS
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
04/07/2008 PASSED IN PLA PETITION
NOS.54/08,55/08,56/08,57/08,59/08,60/08,61/08,62/08,63/08,6
4/08,65/08 AND 66/08, VIDE ANNEXURE-D.
IN W. P. NO.66371/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
25
AND
1. SRI.LAXMAN FAKKIRAPPA MADIWALAR
AGE: MAJOR,
OCC: AGRICULTURE,
R/O MUGAD, TQ. & DIST: DHARWAD-581 000.
2. THE MANAGER,
KARNATAKA VIKAS GRAMMEN BANK, MUGAD
TQ. & DIST: DHARWAD-580 007. ... RESPONDENTS
(BY R1 & R2 ARE SERVED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
04/07/2008 PASSED IN PLA PETITION NO.53/08 VIDE
ANNEXURE-D.
W.P. NOS. 66886-66890/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SOMAYYA BASAYYA MATAPATI
AGE: MAJOR, O/C AGRIL., R/O MANSUR
TQ. & DIST: DHARWAD.
2. MUPPAYYA BASAVANEYYA BIKKAYYANAVAR,
AGE: MAJOR, OCC:AGRI., R/O MANSUR,
TQ & DIST:DHARWAD
3. BASAYYA SHIVAYYA BIKKAYYANAVAR
AGE: MAJOR, OCC: AGRI., R/O MANSUR,
26
TQ & DIST:DHARWAD
4. SMT. RACHAVVA W/O SHIVALINGAYYA
AGE MAJOR, OCC:AGRI., R/O MANSUR,
TQ & DIST:DHARWAD
5. SMT.SHANTAVVA W/O KALLAYYA SAKKAYYANAVAR
AGE MAJOR, OCC:HOUSEHOLD, R/O MANSUR,
TQ & DIST:DHARWAD
6. SMT. SUMANGALA W/O. NINGAYYA MATAPATI,
AGE: MAJOR, OCC: HOUSEHOLD WORK, R/O MANSUR,
TQ. & DIST: DHARWAD
7. GANGAMMA D/O KALLAYYA SAKKAYYABAVAR
AGE: MAJOR, OCC: HOUSEHOLD, R/O MANSUR,
TQ & DIST:DHARWAD
8. MANJAVVA D/O KALLAYYA BAKKAYYANAVAR
AGE MAJOR, OCC:HOUSEHOLD WORK, R/O MANSUR,
TQ & DIST:DHARWAD
9. MUTTAYYA S/O KALLAYYA BAKKAYYANANAVAR
AGE MAJOR, OCC: HOUSEHOLD WORK, R/O MANSUR,
TQ & DIST:DHARWAD
10. SHIVAPPA CHANNABASAPPA SUTAGATTI
AGE: MAJOR, OCC:AGRI., R/O MANSUR,
TQ & DIST:DHARWAD
11. BASAVANNAPPA CHANNABASAPA SUTAGATTI
AGE MAJOR, OCC:AGRI., R/O MANSUR,
TQ & DIST:DHARWAD
12. SAVAKKA W/O NINGAPPA SUTAGATTI,
AGE: MAJOR, OCC: HOUSEHOLD, R/O MANSUR,
TQ. & DIST: DHARWAD.
14. MANJUNATH NINGAPPA SUTAGATTI,
AGE: MAJOR, OCC: AGRI., R/O MANSUR,
TQ & DIST:DHARWAD.
15. IRAPPA NINGAPPA SUTAGATTI
AGE MAJOR, OCC:AGRI., R/O MANSUR,
27
TQ & DIST:DHARWAD
16. MALLAPPA NINGAPA SUTAGATTI
AGE MAJOR, OCC:AGRI., R/O MANSUR,
TQ & DIST:DHARWAD
17. GEETA W/O RAMALINGAPPA LAGAMANNAVAR
AGE MAJOR, OCC: HOUSEHOLD, R/O MANSUR
TQ & DIST: DHARWAD.
18. NINGAPPA IRAPPA YARIHAKKAL
AGE MAJOR, OCC:AGRI., R/O MANSUR
TQ & DIST: DHARWAD
19. FAKKIRAPPA S/O BASAPPA AMINABHAVI
AGE: MAJOR, OCC: AGRI., R/O YARIKOPPA
TQ & DIST: DHARWAD
20. KALLAPPA S/O CHANNAPA AMINABHAVI
AGE MAJOR, OCC:AGRI., R/O YARIKOPPA
TQ & DIST: DHARWAD.
21. SHIVAPPA S/O CHANNAPPA AMINABHAVI
AGE MAJOR, OCC:AGRI., R/O YARIKOPPA
TQ & DIST: DHARWAD
22. BASAPPA MARIGAPPA KUSUGAL
AGE MAJOR, OCC:AGRI., R/O MANSUR
TQ & DIST: DHARWAD
23. SHEKKAPA MURIGEPPA KUSUGAL
AGE MAJOR, OCC: AGRI., R/O MANSUR
TQ & DIST: DHARWAD.
24. SHANKARAPPA MURIGAPPA KUSUGAL
AGE MAJOR, OCC:AGRI., R/O MANSUR
TQ & DIST: DHARWAD
25. SURESH MURIGAPPA KUSUGAL
AGE MAJOR, OCC:AGRI., R/O MANSUR
TQ & DIST: DHARWAD
26. THE SECRETARY,
PRATHAMIKA VYAVASAYA SEVA SHAKARI
28
BANK NIYAMIT, MANAGUNDI
TQ. & DIST: DHARWAD
27. THE MANAGER,
VIJAY BANK, AT MANAGUNDI
HOYSAL NAGAR, HALIYAL ROAD,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY R1, R2, R6, R10-R18, R20-R27 SERVED,
R.3, 5, 7, 8, 9, 19, 4 - SERVICE HELD SUFFICIENT)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
30/06/2008 PASSED IN PLA PETITION NOS. 132/08 TO 136/08
VIDE ANNEXURE-D.
W.P. NOS. 66899-66919/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. NEELAPPA RUDRAPPA HAMPANNAVAR
AGE: MAJOR, OCC: AGRIL.,
R/O : SHIVALLI,
TQ & DIST : DHARWAD.
2. MAHAMMADGOUS IBRAHIMSAB KILLEDAR
AGE: MAJOR, OCC: AGRL.,
R/O: MALAPUR TQ & DIST : DHARWAD
3. KAMALAVVA KOM RAJASHASHIDHAR BELLARY
AGE: MAJOR, OCC: AGRL.,
R/O : MARADAGI
29
TQ & DIST : DHARWAD
4. BASAPPA TIPPANNA TABOJI
AGE: MAJOR, OCC: AGRL.,
R/O : BENAKANKATTI
TQ & DIST : DHARWAD
5. BASAVARAJ GURUBASAPPA KOTUR
AGE: MAJOR, OCC: AGRL.,
R/O : KAMALAPUR
TQ & DIST : DHARWAD
6. SHANTAVVA KOM SHIVAMURTHAPPA MATTI
AGE: MAJOR, OCC: AGRL.,
R/O: NARENDRA
TQ & DIST : DHARWAD
7. SHAIKHAPPA BASAPPA CHACHADI
AGE : MAJOR, OCC : AGRL.
R/O : CHANDANMATTI
TQ & DIST : DHARWAD
8. MODINKHAN MAKTUMKHAN JALAGIRDAR
AGE : MAJOR, OCC AGRL.
R/O : CHANDANMATTI
TQ & DIST : DHARWAD
9. PUNDALIK MAHADEVAPPA SHINDHE
AGE : MAJOR, OCC AGRL.
R/O : CHANDANMATTI
TQ & DIST : DHARWAD
10. VIRUPAXAPPA SHIVAMURTHAPPA MATTI,
AGE: MAJOR, OCC: AGRICUALTURE,
R/O. HAVERI PETH, DHARWAD.
11. CHANNABASAPPA BASAPPA HOTTI
AGE MAJOR, OCC : AGRL.
R/O : KAMALAPUR
TQ & DIST : DHARWAD
12. MRUTYUNJAYA VIRUPAXAPPA MATTI
AGE : MAJOR, OCC : AGRL.
30
R/O : HAVERI PETH
TQ & DIST : DHARWAD
13. SHIVAJI VITHOBA SIRKE
AGE : MAJOR, OCC AGRL.
R/O : KAMALAPUR
TQ & DIST : DHARWAD
14. SHANKARAPPA BASAPPA BADIGER
AGE : MAJOR, OCC : AGRL.
R/O : KAMALAPUR
TQ & DIST : DHARWAD
15. BASAVARAJ SHIVAMURTHAPPA MATTI
AGE : MAJOR, OCC : AGRL.
R/O : HOSAYALLAPUR
DHARWAD
16. NARASIMHA GURUACHAR AVADHANI
AGE MAJOR, OCC : AGRL.
R/O : KAMALAPUR
TQ & DIST : DHARWAD
17. VEERANNA CHANABASAPPA ANGADI
AGE MAJOR, OCC : AGRL.
R/O : KAMALAPUR
TQ & DIST : DHARWAD
18. BASAPPA GURUSIDDAPPA HATARAKI
AGE : MAJOR, OCC : AGRL.
R/O : MALAPUR
TQ & DIST : DHARWAD
19. ULAVAPPA MALLESHAPPA KOTI
AGE MAJOR, OCC : AGRL.
R/O : KAMALAPUR
TQ & DIST : DHARWAD
20. TIPPANNA YELLAPPA AVANNAVAR
AGE : MAJOR, OCC : AGRL.
R/O : KAMALAPUR
TQ & DIST : DHARWAD
31
21. BASAVARAJ BALAPPA KOTEKALLUR
AGE : MAJOR, OCC : AGRL.
R/O : HOSAYALLAPUR
DHARWAD
22. MANAGER
VYAVASAYA SEVA CO-OP BANK NIYAMIT
KAMALAPUR
TQ & DIST : DHARWAD
23. MANAGER & MANAGING DIRECTOR
KARNATAKA CENTRAL CO-OP. BANK LTD.
GANDHICHOWK, DHARWAD. ... RESPONDENTS
(BY R.1, 2, 6-8, 10-13, 17, 18, 22 SERVED,
SRI. C.R MENSINKAI, ADV. FOR R.20,
SRI. C.V ANGADI, ADV. FOR R.23)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
09/09/2008 PASSED IN PLA PETITION NO. 173/08 TO 182/08 AND
226/08, 228/08, 230/08, 231/08, 232/08, 233/08, 234/08,
246/08, 265/08, 266/08 & 268/08 VIDE ANNEXURE-D.
W.P. NOS. 67177-67181/2009
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SHIVAPPA BASAPPA YARIHAKKAL
AGE: MAJOR, OCC:AGRIL, R/O: MANSUR
TQ. & DIST: DHARWAD.
32
2. LAXMAPPA BASAPPA
YARIHAKKAL, AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
3. SHEKHAPA BASAPPA
YARIHAKKAL, AGE: MAJOR,
OCC: AGRI., R/O MANSUR
TQ. & DIST: DHARWAD.
4. SUBHAS BASAPPA
YARIHAKKAL, AGE MAJOR,
OCC: AGRI., R/O MANSUR
TQ. & DIST: DHARWAD.
5. MUTTAPPA @ MRITUNJAY BASAPPA
YARIHAKKAL, AGE: MAJOR,
OCC:AGRI., R/O MANSUR
TQ. & DIST: DHARWAD.
6. KALLAPPA BHIMAPPA MANAUR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
THE PETITIONERS 2 TO 6 ARE REP. BY THEIR
G.P.A HOLDER PETITIONER NO.1
7. NAGAPPA BHIMAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
8. SATAPPA BHIMAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
9. GADIGEPPA BHIMAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
33
10. SIDDAPPA BHIMAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
11. BASAPPA KARIYAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
12. BHIMAPPA KARIYAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
13. NINGAPPA KARIYAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
14. VIRUPAXAPPA KARIYAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
15. MADIVALAPPA KARIYAPPA KURUBAR
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
16. SOMALINGAPPA SIDDAPPA ARALIKATTI
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
17. KARIYAPPA SIDDAPPA ARALIKATTI
AGE MAJOR,
OCC:AGRI, R/O MANSUR
TQ. & DIST: DHARWAD.
18. NINGAPPA SIDDAPPA ARALIKATTI
AGE MAJOR,
OCC:AGRI, R/O MANSUR
34
TQ. & DIST: DHARWAD.
RESP. NOS. 7 TO 18 ARE REP BY THEIR
G.P.A. HOLDER RESP. NO.1
19. MAHANTAYYA AYAPPAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
20. SHIVAPURTAYYA CHANNAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
21. BASAYYA RUDRAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
22. SHIVAMURTAYYA AYYAPPAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
23. KALLAYYA AYYAPPAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
24. RUDRAYYA AYYAPPAYYA MATHAD @ HIREMATH
AGE MAJOR, OCC:AGRIL, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
25. SANGAYYA AYYAPPAYYA MATHAD @ HIREMATH
AGE MAJOR, OCC: AGRIL, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
26. IRAYYA AYYAPPAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
35
27. SHIVALINGAYYA AYYAPPAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
28. CANNABASAYYA AYYAPPAYYA MATHAD @
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
29. SMT. SHANTAVVA W/O BASAYYA HIREMATH
HIREMATH, AGE MAJOR,
OCC:AGRI, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
30. SMT GANGAVVA W/O KALLAYYA SANKIN
AGE MAJOR,
OCC:HOUSE HOLD WORK & AGICULTURE, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
31. SMT. IRAVVA W/O IRAYYA CHARANTIMATH
AGE MAJOR,
OCC:HOUSE HOLD WORK & AGICULTURE, R/O YARIKOPPA
TQ. & DIST: DHARWAD.
RESPONDENT NOS. 20 TO 31 ARE REP. BY THEIR
GPA HOLDER RESP. NO.19
MAHANTAYYA A MATHAD @ HIREMATH.
32. VEERUPAXAPPA S/O KALLAPPA GURUKKANNAVAR
AGE MAJOR,
OCC:AGRIL, R/O BELLIGATTI
TQ. & DIST: DHARWAD.
33. MALLAPA S/O KALLAPPA GURAKKANNAVAR
AGE MAJOR,
OCC:AGRIL, R/O BELLIGATTI
TQ. & DIST: DHARWAD.
34. KALLAPPA S/O NINGAPPA GURAKKANNAVAR
AGE MAJOR,
OCC:AGRIL, R/O BELLIGATTI
TQ. & DIST: DHARWAD.
36
35. KALLAPPA S/O BASANEPPA GURAKKANNAVAR
AGE MAJOR,
OCC:AGRIL, R/O BELLIGATTI
TQ. & DIST: DHARWAD.
36. BASAPPA S/O BASAVANNEPPA GURAKKANNAVAR
AGE MAJOR,
OCC:AGRIL, R/O BELLIGATTI
TQ. & DIST: DHARWAD.
37. SHIVAPPA S/O NINGAPPA GURAKKANNAVAR
AGE MAJOR,
OCC:AGRIL, R/O BELLIGATTI
TQ. & DIST: DHARWAD.
RESPONDENT NOS. 33 TO 37 ARE REP. BY THEIR
GPA HOLDER RESP. NO.32
38. GANGAPPA S/O NINGAPPA GURAKKANNAVAR
AGE MAJOR,
OCC:AGRIL, R/O BELLIGATTI
TQ. & DIST: DHARWAD.
39. BASAPPA BOJAPPA JIDDIBHAGIL
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
40. KAREPPA BOJAPA JIDDIBHAGIL
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
41. BASAVANEPPA BOJAPPA JIDDIBHAGIL
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
42. HANUMANTAPPA BOJAPPA JIDDIBHAGIL
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
37
43. YALLAVVA W/O BASAVANEPPA JIDDIBHAGIL
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
44. RATNAVVA W/O BASU PARAVATI
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
45. MAHADEVAPPA BASANEPPA JIDDIBHAGIL
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
46. SAHADEVAPPA BASAVANNEPPA JIDDIBHAGIL
AGE MAJOR,
OCC:AGRIL, R/O MANSUR
TQ. & DIST: DHARWAD.
THE RESP. NOS. 38 TO 49 ARE REP. BY THEIR
G.P.A. HOLDER RESP NO.1,
47. THE MANAGER
VIJAYA BANK, MANAGUNDI,
BRANCH HOYSAL NAGAR, HALIYAL ROAD
TQ. & DIST: DHARWAD.
48. THE SECRETARY PRATHIMIKA VYAVASAYA SEVA
SAHAKRI BANK, NIYAMIT MANAGUNDI,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY R1, R6, R7, R21, R31, R39, R46, R47 & 48 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
31/10/2008 PASSED IN PLA PETITION NOS.373/08, 374/08,
375/08,376/08 AND 377/08 VIDE ANNEXURE-D.
38
W.P. NOS. 67183-67185/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. LAXMAN FAKKIRAPPA WALIKAR @ TALWAR
AGE: MAJOR, OCC: AGRICULTURE
R/O: LAKAMAPUR, TQ: DHARWAD
2. RAMAPPA FAKKIRAPPA WALIKAR @ TALWAR
AGE: MAJOR, OCC: AGRICULTURE
R/O: LAKAMAPUR, TQ: DHARWAD
3. RAMAPPA FAKKIRAPPA WALIKAR @ TALWAR
AGE: MAJOR, OCC: AGRICULTURE
R/O: LAKAMAPUR, TQ: DHARWAD
4. THE MANAGER SYNDICATE BANK,
NARENDRA BRANCH, AT: NRENDRA
TQ & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. P M DEVASHETTY, ADV. FOR R1 & R2,
SRI. B.V HEBBAL, ADV. FOR R.4)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
19/09/2008 PASSED IN PLA PETITION NOS.221/08, 222/08 AND
223/08 VIDE ANNEXURE-D.
39
W.P. NOS. 67226-67227/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. MARUTI HULEGAPA NELAGUND,
AGE: MAJOR, OCC: AGRICULTURE,
R/O. DODDIKAMALAPUR,
TQ: & DIST: DHARWAD.
2. HANUMAVVA W/O HULAGAPPA NEELAGUND
AGE: MAJOR, OCC: AGRICULTURE,
R/O. DODDIKAMALAPUR,
TQ: & DIST: DHARWAD.
3. HULAGAVVA W/O TIPPANNA DANDAGALL
AGE: MAJOR, OCC: AGRICULTURE,
R/O. DODDIKAMALAPUR,
TQ: & DIST: DHARWAD.
4. HANAMATAPPA, HULEGAPPA NEELAGUND
AGE: MAJOR, OCC: AGRICULTURE,
R/O. DODDIKAMALAPUR,
TQ: & DIST: DHARWAD.
5. BASAPPA @ BASAVARAJ SUNDRAPPA KESAMALAGAI,
AGE: MAJOR OCC: AGRICULTURE,
R/O MUGAD,
TQ. & DIST: DAHRWAD.
6. NAGAPPA @ NAGARAJ SUNDRAPPA KESAMALGI
AGE: MAJOR OCC: AGRICULTURE,
R/O MUGAD,
TQ. & DIST: DAHRWAD.
40
7. ANANTH SUNDRAPPA KESMALAGI
AGE: MAJOR OCC: AGRICULTURE,
R/O MUGAD,
TQ. & DIST: DAHRWAD.
8. BAHUBALI SUNDRAPPA KESAMALAGI
AGE: MAJOR OCC: AGRICULTURE,
R/O MUGAD,
TQ. & DIST: DAHRWAD.
9. SATAPP SUNDRAPPA KESAMALAGI
AGE: MAJOR OCC: AGRICULTURE,
R/O MUGAD,
TQ. & DIST: DAHRWAD.
10. THE MANAGER
KARNATAKA VIKDA GRAMEEN BANK
MUGAD BRANCH, AT:MUGAD,
TQ: DHARWAD. ... RESPONDENTS
(BY RESPONDENTS - SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
30/12/2008 PASSED IN PLA PETITION NOS.416/08 AND 417/08
VIDE ANNEXURE-D.
W.P. NOS. 67228-67230/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
41
AND
1. SHIVANAND
S/O BASAVANTAPPA GUDENAVAR
AGE MAJOR, OCC: AGRICULTURE,
R/O MUGAD, TQ:DHARWAD
2. BALAVVA W/O IRAPPA KAMBAR
AGE: MAJOR, OCC,AGRICULTURE
R/O MUGAD, TQ: DHARWAD
3. MANJULA D/O IRAPPA KAMBAER
AGE: MAJOR, OCC. AGRICULTURE
R/O MUGAD, TQ:DHARWAD
4. SHANKARAPPA S/O BASAVANTAPPA GUDENAVAR
AGE: MAJOR, OCC. AGRICULTURE,
R/O MUGAD, TQ: DHARWAD
5. CHANABASAPPA S/O BASAVANTAPPA GUDENAVAR
AGE MAJOR, OCC. AGRICULTURE,
R/O MUGAD, TQ: DHARWAD
6. THE MANGER
KARNATAKA VIKDA GRAMEEN BANK,
MUGAD BRNCH, AT MUGAD,
TQ: DAHRWAD. ... RESPONDENTS
(BY RESPONDENT - SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
15/09/2008 PASSED IN PLA PETITION NOS.196/08, 261/08 AND
262/08 VIDE ANNEXURE-D.
W.P. NOS. 67231-67233/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
42
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SHANKARGOUDA
MALLANAGOUD PATIL,
OCC: AGRICUALTURE,
R/O KAMALAPUR,
TQ. & DIST: DHARWAD
2. ANANTRAM SALIGRAM DUBE,
OCC: AGRICULTURE,
R/O KAMALAPUR,
TQ. & DIST: DHARWAD
3. MALLESHAPPA SHIVAPPA ANAD,
OCC: AGRICULTURE,
R/O. KAMALAPUR
TQ & DIST: DHARWAD
4. THE MANAGER
VYAVASAYA SEVA CO., OP. BANK NIYAMIT,
KAMALAPUR,
TQ. & DIST: DHARWAD.
5. THE MANAGER & MANAGING DIRECTOR,
KARNATAKA CENTRAL CO-OPERATIVE BANK LTD.,
GANDHI CHOWK,
TQ. & DIST: DHARWAD. ... RESPONDENTS
(BY SRI. SHIVASAI M PATIL ADVOCATE FOR R.2,
SRI. R.H ANGADI, ADVOCATE FOR R.5,
R.1, 3 & 4 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
31/02/2009 PASSED IN PLA PETITION NOS. 337/08 & 338/08 AND
339/08 VIDE ANNEXURE-D.
43
IN W. P. NO.67235/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND:
1. SANGAPPA S/O. KENCHAPPA ANGADI,
AGE: 52 YEARS, OCC: AGRICULTURE,
R/O KALAKERI,
TQ. & DIST: DHARWAD.
2. THE MANAGER,
KARNATAKA VIKASA GRAMEENA BANK,
MUGAD, TQ. & DIST:DHARWAD ... RESPONDENTS
(BY SMT. ROOPA V KENGANUR, ADVOCATE FOR R.1,
R.2 SERVED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
10/02/2009 PASSED IN PLA PETITION NO. 325/08 VIDE
ANNEXURE-D.
IN W. P. NO.67236/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
44
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
3. MAHANTAGOUDA SHANKARGOUDA PATIL,
AGE: 26 YEARS, OCC: AGRICULTURE,
R/O KALAGHATAGI,
TQ. & DIST:DHARWAD.
4. THE MANAGER,
KARNATAKA VIKASA GRAMEENA BANK,
TQ. & DIST:DHARWAD ... RESPONDENTS
(BY SRI. NARAYAN V YAJI ADVOCATE FOR R1,
R.2 SERVED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
19/09/2008 PASSED IN PLA PETITION NO. 263/08 VIDE
ANNEXURE-D.
W.P. NOS. 67238-67239/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. BASAPPA FAKKIRAPA NAVALAGUND
AGE: MAJOR, OCC:AGRIL,
R/O MUGAD, TQ: DHARWAD
2. SHIVAPPA FAKKIRAPA NAVALGUND
AGE: MAJOR, OCC:AGRIL,
45
R/O MUGD, TQ: DHARWAD
3. IRANNA BASAVANNEPA TIMMAPUR
AGE: MAJOR, OCC:AGRIL,
R/O MUGAD, TQ: DHARWAD
4. CHANNAVVA W/O BASAVANNAPA TIMMAPUR
AGE MAJOR, OCC:AGRIL,
R/O MUGD, TQ: DHARWAD
5. NEELKANTAPPA CHANNABASAPPA TIMMAPUR
AGE MAJOR, OCC:AGRIL,
R/O MUGD, TQ: DHARWAD
6. THE MANAGER
KARNATAKA VIKDA GRAMEEN BANK
MUGAD BRANCH, AT: MUGAD
TQ: DHARWAD. ... RESPONDENTS
(BY RESPONDENTS SERVED - UNREPRESENTED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
28/11/2008 PASSED IN PLA PETITION NO. 386/08 & 387/08 VIDE
ANNEXURE-D.
W.P. NOS. 67240-67242/2009:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SANNARAMAPA S/O FAKKIRAPA LOKUR
AGE: MAJOR OCC: AGRICULTURE,
46
R/O. NAVALUR, TQ. & DIST: DHARWAD.
2. BASAPPA
S/O FAKKIRAPPA LOKAR,
AGE: MAJOR OCC: AGRICULTURE,
R/O. NAVALUR, TQ. & DIST: DHARWAD.
3. YELLAPPA S/O FAKIRAPPA LOKAR
AGE: MAJOR OCC: AGRICULTURE,
R/O. NAVALUR, TQ. & DIST: DHARWAD.
4. YALLAPPA S/O GANGAPPA SHIVAMMANAVAR
AGE: MAJOR OCC: AGRICULTURE,
R/O. NAVALUR, TQ. & DIST: DHARWAD.
5. NOORANDAPPA S/O GANGAPA SHIVAMMANAVAR
AGE: MAJOR OCC: AGRICULTURE,
R/O. NAVALUR, TQ. & DIST: DHARWAD.
6. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK
NAVALUR, AT: NAVALUR,
TQ. & DIST : DHARWAD. ... RESPONDENTS
(BY SRI. B.K MALLIGAWAD ADVOCATE FOR R.4 & R.5,
R.6 SERVED - UNREPRESENTED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DTD.
02/01/2009 PASSED IN PLA PETITION NO. 492/08, 498/08 &
499/08 VIDE ANNEXURE-D.
W.P NOS. 61419-61426/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
47
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. MAHADEVAPPA BASAPPA HADAPAD
AGE: MAJOR OCC: AGRIL., R/O MUGAD,
TQ:DIST: DHARWAD.
2. SHIVANAND BASAPPA HADAPAD,
AGE: MAJOR OCC: AGRIL.,
R/O MUGAD TQ: & DIST:DHARWAD
3. SHIVAPPA FAKKIRAPPA GARAG
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD TQ: & DIST:DHARWAD
4. RAYAPPA JAYAPAL CHACHADI
AGE: MAJOR, OCC:AGRIL.,
R/O. MUGAD TQ: & DIST:DHARWAD.
5. RUDRAPPA IRAPA AMBANNAVAR
AGE: MAJOR, OCC:AGRIL.,
R/O MUGAD TQ: & DIST:DHARWAD.
6. NAGAPPA YALLAPPA MOARAB
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD TQ: & DIST:DHARWAD
7. BASAPPA ISHWARAPPA SOGI
AGE: MAJOR, OCC: AGRIL.,
R/O KYARKOPPA, TQ: & DIST:DHARWAD
8. NAGAPPA BASAVANTAPPA KALLED
AGE: MAJOR, OCC: AGRIL.,
R/O KALKERI, TQ: & DIST:DHARWAD
9. THE MANAGER,
KARNATAKA VIKAS GRAMEEN BANK ,
R/O MUGAD TQ: & DIST:DHARWAD ... RESPONDENTS
(BY R.2 TO 9 ARE SERVED - UNREPRESENTED)
48
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DATED:14/07/2008 PASSED IN PLA PETITION
NOS.151/08,152/08,153/08,154/08,155/08,156/08,157/08 AND
158/08 VIDE ANNEXURE-C.
W.P. NOS. 61427-61442/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. ADIVAPPA ULAVAPPA TOTIGER
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR,
TQ & DIST: DHARWAD
2. SMT. SHANTAVVA KOM ULAVAPPA TOTIGER
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
3. VITTAPPA BHIMAPPA MANAE
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
4. TUKARAM BHIMAPPA MANE,
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
5. KEDARAPPA VITHOBA MANE
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
6. KRISHNAPPA VITHOBA MANE
AGE: MAJOR, OCC: AGRIL,
49
R/O KAMALAPUR, TQ & DIST : DHARWAD
7. SMT. GIRIJA KOM CHANDRASEKHAR ANAD,
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
8. SMT. SUSHILA KOM MANJUNATH NALAVADI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
9. GANGAPPA CHANDRASEKHAR ANAD
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
10. SANTOSH CHANDRASEKHAR ANAD
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
11. SMT. RAJESHWARI KOM SHIDDALINGESHWAR DIVATER
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
12. MALLESHAPPA SHIVAPPA HOTTI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
13. BASAVARAJ SHIVAPPA HOTTI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
14. NAGAPPA FAKKIRAPPA SAVANUR
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
15. NINGAPPA FAKKIRAPPA SAVANUR
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
16. PATRAPPA FAKKIRAPPA SAVANUR
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
17. SHIVANAND FAKKIRAPPA SAVANUR
AGE: MAJOR, OCC: AGRIL,
50
R/O KAMALAPUR, TQ & DIST : DHARWAD
18. CHANDRASEKHAR FAKKIRAPPA SAVANUR
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
19. NAGARAJ FAKKIRAPPA BHAGAVATI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
20. SMT. YELLAVVA KOM RAMAPPA NAIKAR
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
21. CHANAVEERAPPA GYANAPPA BHAGAVATI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
22. BASAVANNEPPA GYANAPPA BHAGAVATI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
23. FAKKIRAPPA IRAPPA HANCHINMANI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
24. RUDRAPPA IRAPPA HANCHINAMANI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
25. NINGAPPA IRAPPA HANCHINAMANI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
26. BASAPPA IRAPPA HANCHINAMANI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
27. BASAVARAJ GURUSHIDAPPA HUGAR
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
28. MAHADEVAPPA TOTAPPA HUGAR
AGE: MAJOR, OCC: AGRIL,
51
R/O KAMALAPUR, TQ & DIST : DHARWAD
29. SURESH MAHADEVAPPA GODESE,
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
30. BHIMAPPA MAHADEVAPPA GODESE
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
31. ASHOK MAHADEVAPPA GODESE
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
32. SMT. SHANTAVVA KOM PARAPPA MANAGOOLI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
33. SMT. SHANTAVVA KOM SHIDDALINGAPPA HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
34. SMT. SAVAMMA KOM MAHENTESH MAGANUR
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
35. ASHOK SHIDDALINGAPPA HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
36. IRANNA SHIDDALINGAPPA HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
37. RAJU SHIDDALINGAPPA HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
38. GANGAMMA D/O SHIDDALINGAPPA HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
39. SHIVALINGAPPA BASAVANNEPPA ANAD
AGE: MAJOR, OCC: AGRIL,
52
R/O KAMALAPUR, TQ & DIST : DHARWAD
40. CHANABASAPPA BASAVANNEPPA ANAD
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
41. SHIDDAPPA BASAVANNEPPA ANAD
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
42. TIRKAPPA NAGAPPA KOTI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
43. MALLIKARJUN BASAPPA KAMATI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
44. SMT. SHANTAVVA KOM PARAPPA MANAGOOLI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
45. SMT. LALITA KOM MALLIKARJUN HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
46. MANOHAR BASAVARAJ HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
47. SURESH BASAVARAJ HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
48. ASHOK BASAVARAJ HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
49. VIRUPAXAPPA BASAVARAJ HATARKI
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
50. RUDRAGOUDA KALLANAGOUDA HONGAL
AGE: MAJOR, OCC: AGRIL,
53
R/O KAMALAPUR, TQ & DIST : DHARWAD
51. LIKAPPAGOUDA KALLANAGOUDA HONGAL
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
52. GANGAWWA KALLANAGOUDA HONGAL
AGE: MAJOR, OCC: AGRIL,
R/O KAMALAPUR, TQ & DIST : DHARWAD
53. MALLAPPA BASAVANNAPPA CHIVATGUNDI
AGE: MAJOR, OCC: AGRIL,
R/O MALAPUR, TQ & DIST : DHARWAD
54. RAJESEKHAR MALLAPPA CHIVATGUNDI
AGE: MAJOR, OCC: AGRIL,
R/O MALAPUR, TQ & DIST : DHARWAD
55. MAHANTESH MALLAPA CHIVATGUNDI
AGE: MAJOR, OCC: AGRIL,
R/O MALAPUR, TQ & DIST : DHARWAD
56. IRAPPA MALLAPPA CHIVATGUNDI
AGE: MAJOR, OCC: AGRIL,
R/O MALAPUR, TQ & DIST : DHARWAD
57. THE MANAGER,
VYAVASAYA SEVA CO-OP BANK NIYAMIT,
KAMALAPUR, TQ & DIST : DHARWAD ... RESPONDENTS
(BY SRI. SHIVASAI M PATIL FOR R7, R9,
R.10, 12, 13, 15-18, 27, 1-7, 14, 21-33,
35-42, 44-57 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
22/12/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.
54
IN W. P. NO.61443-452/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. CHANDRAPPA S/O FAKKIRAPPA GALI
AGE: MAJOR, OCC: AGRIL.,
R/O : MUGAD, TQ & DIST: DHARWAD
2. PADMAPPA S/O FAKKIRAPPA GALI
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD, TQ & DIST : DHARWAD
3. ALAMAPPA S/O FAKKIRAPPA GALI
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD, TQ & DIST : DHARWAD
4. MALLAPPA S/O FAKKIRAPPA GALI
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD, TQ & DIST : DHARWAD
5. BASAPPA BASAVANTAPPA
S/O FAKKIRAPPA GUDDENNAVAR
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD, TQ & DIST: DHARWAD
6. MAHADEVAPPA S/O DEVENDRAPPA
APARI JAINAR, AGE: MAJOR,
OCC: AGRIL., R/O KALLAPUR
TQ & DIST: DHARWAD
7. MALLAPPA S/O MAHADEVAPPA SAVALAGI
AGE: MAJOR, OCC: AGRIL.,
R/O KALLAPUR,
55
TQ. & DIST: DHARWAD
8. BHIMAVVA W/O BALAPPA KADIKOPPA
AGE: MAJOR, OCC: AGRIL.,
R/O KALLAPUR,
TQ & DIST: DHARWAD
9. CHANNAPPA RAYAPPA SAVALAGI
AGE: MAJOR, OCC: AGRIL.,
R/O KALLAPUR,
TQ & DIST: DHARWAD
10. MALLAPPA S/O PAYAPPA DODDANNAVAR
AGE: MAJOR, OCC: AGRIL.,
R/O KALLAPUR,
TQ. & DIST: DHARWAD
11. RAYAPPA S/O HONNAPPA HONNAVANAPUJAR
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD,
TQ & DIST: DHARWAD
12. SHEKAPPA S/O SHIVAPPA SHANAVAD
AGE: MAJOR, OCC: AGRIL.,
R/O MUGAD,
TQ. & DIST: DHARWAD
13. IRAPPA S/O SHIVAPPA KAMBAR
AGE: MAJOR, OCC: AGRIL.,
R/O MANDIHAL,
TQ & DIST: DHARWAD.
14. BASAPPA S/O SHIVAPPA KAMBAR
AGE: MAJOR, OCC: AGRIL.,
R/O MANDIHAL,
TQ & DIST: DHARWAD
15. THE MANAGER,
KARNATAKA VIKAS GRAMEEN BANK,
AT: MUGAD, TQ & DIST: DHARWAD
16. THE MANAGER,
KARNATAKA CENTRAL CO-OPERATIVE BANK LTD,
ALNAVAR, TQ & DIST: DHARWAD. ... RESPONDENTS
56
(BY SRI. C V ANGADI ADV. FOR R16,
R.1 TO 15 SERVED - UNREPRESENTED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALATH DHARWAD
DTD.3/2/2009 PASSED IN PLA PETITION NOS.
425/08,456/08,508/08,509/08, 510/08, 511/08, 512/08, 541/08,
542/08 AND 543/08 VIDE ANNEXURE-B.
W.P. NOS. 61496-61504/2010
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. VIRUPAKSHAPPA RUDRAPPA ANGADI,
AGE : 56 YEARS, OCC : AGRL.,
R/O : HEBBALLI, TQ & DIST : DHARWAD
2. GURAPPA MALAKAJAPPA CHILKWAD
AGE: 55 YEARS, OCC: AGRL.,
R/O : HEBBALLI
TQ. & DIST : DHARWAD
3. PRAKASH NAGAPPA CHILAKAWAD
AGE: 40 YEARS, OCC: AGRL.,
R/O: HEBBALI
TQ & DIST : DHARWAD
4. SHIVANAND NAGAPPA CHILKAWAD
AGE: 45 YEARS, OCC: AGRL.,
R/O: HEBBALLI
TQ & DIST :DHARWAD
57
5. GANGAPPA BASAPPA DESAI
AGE: 40 YEARS, OCC: AGRL.
R/O : HEBBALLI, TQ & DIST DHARWAD
6. HANUMANTHAPPA DYAMAPPA MULLUR
AGE: 48 YEARS, OCC: AGRL.,
R/O : HEBBALLI, TQ. & DIST: DHARWAD
7. BASAPPA SANNAMUGAPPA RONAD
AGE: 58 YEARS, OCC: AGRL.,
R/O : HEBBALLI, TQ. & DIST DHARWAD.
9. RUDRAPPA BASAPPA HUBBALLI,
AGE: 70 YEARS,OCC: AGRL.,
R/O : HEBBALLI, TQ & DIST DHARWAD
10. KARABASAPPA GANGAPPA TOTAGAR,
AGE: 49 YEARS, OCC: AGRL.,
R/O: HEBBALLI, TQ & DIST DHARWAD
11. THE MANAGER
VYAVASAYA SEVA SAHAKARI BANK LTD.,
HEBBALLI,
TQ. & DIST: DHARWAD.
12. SMT. GEETA W/O: KESHAVARAON DESHPANDE
LAKSHMI NAGAR, VIDYAGIRI
DHARWAD. ... RESPONDENTS
(BY SRI. S L AND M L DESAI ADV. FOR R1-R6,
R.8, R.9, SRI. ARAVIND D KULKARNI, ADV. FOR R.11,
R.1 TO 15 ARE SERVED - UNREPRESENTED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DTD.17/3/2009 PASSED IN PLA PETITION NOS: 641/08, 21/09,
22/09,23/09, 25/09, 26/09, 27/09, 28/09 AND 29/09 VIDE
ANNEXURE-B.
58
W.P. NOS. 61505-61518/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. SANGAVVA W/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
2. SLAVAPPA S/O GANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
3. MALLAPPA S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
4. BASAVARAJ S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
5. SHANKARAPPA S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
6. SHIVANAND S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
59
7. ULAVAPPA S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
8. SHIVANAND S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
9. MALLAPPA S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
10. ULAVAPPA S/O SANGAPPA AKKI
AGE: MAJOR, OCC: AGRICULTURE,
R/O BELEVATAGI
TQ: NAVALAGUND, DIST: DHARWAD
11. KUTTAPPA CHOLAPPA WAGGER
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
12. KARIYAPPA CHOLAPPA WAGGER
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
13. NAGAPPA SANNEYALLAPPA WAGGER
AGE: MAJOR, OCC: AGRIL
R/O SHALAVADI, TQ: NAVALAGUND
DIST: DHARWAD
(IN PETITION NO.130/09)
14. VEERAPPA FAKKIRAPPA NEERALGI
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
15. CHAMBANNA MALLAPPA ANKALI
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
60
TQ: NAVALAGUND, DIST: DHARWAD
16. VEERAPPA YALLAPPA NAYAKNUR
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
17. RUCHIRAPPA GURAPPA HATHI
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
18. SHIDAPPA CHANDRAPPA KONDIKOPPA
AGE: MAJOR, OCC: AGRICULTURE,
R/O BEGANUR,
TQ: NAVALAGUND, DIST: DHARWAD
19. KRISHNAPPA VEERABHADRAPPA RONAD
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
20. VEERABHADRAPPA BHARMAPPA SHIRAHATTI
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
21. ANDAPPA VEERAPPA HULAGUND
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
22. SRI. IBRAHIMSAB DASTAGIRSAB TAHASHILDAR
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
23. SMT. RAJAMA W/O DASTAGIRSAB TAHASHILDAR
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHALAVADI,
TQ: NAVALAGUND, DIST: DHARWAD
24. THE MANAGER,
KARNATAKA BANK LTD.,
61
NAVALAGUND, DIST: DHARWAD
25. THE MANAGER
KARNATAKA VIKAS GRAMEEN BANK,
SHALAVADI, TQ: NAVALAGUND,
DHARWAD. ... RESPONDENTS
(BY SRI. N.S BHAT, ADVOCATE FOR R.24,
R1 TO 3, 5 TO 23, 25 ARE - SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DTD.6/4/2009 PASSSED IN PLA PETITION NOS:11/09, 12/09,
13/09, 119/09, 120/09, 127/09, 128/09, 129/09, 130/09,
131/09,132/09, 133/09, 134/09 AND 135/09 VIDE ANNEXURE-B.
W.P. NOS. 61601-61619/2010
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. GOVINDREDDI S/O : VENKARADDI NANAVINAMANI
AGE : MAJOR, OCC : AGRL.
R/O : ALAGAWADI
TQ : NAVALAGUND
DIST DHARWAD
2. ANAND S/O : GOVINDARADDI NADUVINAMANI
AGE : MINOR, OCC : AGRL.
R/O : ALAGAWADI
TQ : NAVALAGUND, DIST : DHARWAD
SINCE MINOR REP. BY HIS FATHER
62
3. KALLANAGOUDA S/O : BASALINGANAGOUDA TADAHAL
AGE : MAJOR, OCC : AGRL.
R/O : ALAGAWADI
TQ : NAVALAGUND
DIST : DHARWAD
4. GIRIJAVVA CHANNAPPAGOUDA PATIL
AGE : 41 YEARS, OCC : AGRL.
R/O : GUDISAGAR,
TQ : NAVALAGUND, DIST : DHARWAD
5. SHANKRAPPA S/O : VERAPPA HAIGER
AGE : 50 YEARS, OCC : AGRL.
R/O : SHALEVADI
TQ : NAVALAGUND
DIST DHARWAD
6. GOVINDAGOUDA S/O : GIRIYAPPAGOUDA PATIL
AGE : 76 YEARS, OCC : ARL.
R/O : TIRLAPUR
TQ : NAVALAGUND,
DIST DHARWAD
7. ANANTGOUDA LAXMANGOUDA HIREGOUDAR
AGE : 35 YEARS, OCC : AGRL
R/O : IBRAHIMPUR
TQ : NAVALAGUND
DIST DHARWAD
8. BASAPPA VENKAPPA LINGAREDDI @ IBRAHIMPUR
AGE : 33 YEARS, OCC : AGRL.
R/O : IBRAHIMPUR
TQ : NAVALAGUND
DIST DHARWAD
9. SANGAPPA S/O : VENKAPPA IBRAHIMPUR @ LINGAREDDI
AGE : 33 YEARS, OCC : AGRL.
R/O : IBRAHIMPUR
TQ : NAVALAGUND
DIST DHARWAD
10. HANAMAPPA S/O : GOVINDAPPA MARADDI
AGE : 65 YEARS, OCC : AGRL.
R/O : SHALAVADI
63
TQ : NAVALAGUND
DIST DHARWAD
11. PARAVVA W/O : BASANAGOUDA ALAGAWADI
AGE : 50 YEARS, OCC : AGRL
R/O : TADAHAL
TQ : NAVALAGUND
DIST DHARWAD
12. VEERAPPA S/O : MALLIKARJUNAPPA HASABI
AGE : 38 YEARS, OCC : AGRL.
R/O : SHALAVADI
TQ : NAVALAGUND
DIST DHARWAD
13. BASANAGOUDA GURUNAGOUDA
CHANNAVEERANAGOUDDAR
AGE : 55 YEARS, OCC : AGRL.
R/O : TADAHAL
TQ : NAVALAGUND
DIST DHARWAD
14. BASAVARAJ S/O : SHIVAPUTRAPPA HUBBALLI
AGE : 32 YEARS, OCC : AGRL.
R/O : CHILAKAWAD
TQ : NAVALAGUND
DIST DHARWAD
15. CHANNABASAPPA S/O : NINGAPPA MUMMIGATTI
AGE : 45 YEARS, OCC : AGRL.
R/O : KALKERI, TQ : NAVALAGUND
DIST DHARWAD
16. NINGAPPA S/O : BHUJAPPA KUGAGANAGATTI
AGFE : 55 YEARS, OCC : AGRL.
R/O : KALKERI, TQ : NAVALAGUND
DIST DHARWAD
17. CHAVANNAPA S/O : BHUJAGAPPA KUJAGANAGATTI
AGE : 50 YEARS, OCC : AGRL.
R/O : KALEKERI
TQ :, NAVALAGUND
DIST : DHARWAD
64
18. SANGAPPA S/O : IRAPPA CHINNAMMANAVAR
AGE : 55 YEARS, OCC : AGRL.
R/O : DEVARHUBBLI
TQ DHARWAD
DIST : DHARWAD
19. MAHADEVAPPA S/O : IRAPPA CHINNAMMANAVAR
AGE : 50 YEARS, OCC : AGRL.
R/O : DEVARHUBBLI
TQ DHARWAD
DIST : DHARWAD
20. SIDDAPPA S/O : IRAPPA CHINNAMMANAVAR
AGE : 45 YEARS, OCC : AGRL.
R/O : DEVARHUBBLI
TQ DHARWAD
DIST : DHARWAD
21. BASAVVA D/O : IRAPPA CHANNAMMANAVAR
AGE : 38 YEARS, OCC : AGRL.
R/O : DEVARHUBBLI
TQ DHARWAD
DIST : DHARWAD
22. NEMCHANDRA S/O : DYAVAPPA DUGGANIKERI
AGE : 52 YEARS, OCC : AGRL.
R/O : DEVARHUBBLI
TQ DHARWAD
DIST : DHARWAD
23. BASAYYA GURUBASAYYA HIREMATH
AGE : 45 YEARS, OCC : AGRL.
R/O : DEVARHUBBLI
TQ DHARWAD
DIST : DHARWAD
24. MUTTAPPA S/O : BHIMAPPA NAIKAR
AGE : 50 YEARS, OCC: AGRL.
R/O : MUMMIGATTI
TQ DHARWAD
DIST : DHARWAD
25. GADIGEPPAGOUDA THIRTHAGOUDA AGASIMANI
AGE : 60 YEARS, OCC : AGRL.
65
R/O : SHIVALLI
TQ DHARWAD
DIST : DHARWAD
26. THE MANAGER
KVG, BANK SHALAWADI
TQ : NAVALAGUND
DIST DHARWAD
27. THE MANAGER KVC BANK
MUGAD BRANCH
TQ & DIST : DHARWAD
28. THE MANAGER, KVG BANK
NIGADI BRANCH
TQ & DIST : DHARWAD
30. THE MANAGER, KVG BANK
MUMMIGATTI BRANCH
TQ & DIST : DHARWAD
31. THE MANAGER KVG BANK
SHIVALLI BRANCH
TQ : NAVALAGUND
DIST : DHARWAD
32. THE MANAGER
VSS BANK
NIGADI
TQ & DIST : DHARWAD
33. THE MANAGER, VSS BANK
ALAGAWADI,
TQ : NAVALAGUND
DIST : DHARWAD
34. THE MANAGER, VSS BANK
GUDISAGAR,
TQ : NAVALAGUND
DIST : DHARWAD
36. THE MANAGER, V S S BANK
TIRLAPUR,
TQ : NAVALAGUND
66
DIST : DHARWAD
37. THE MANAGER, V.S.S. BANK,
IBRAHIMPUR,
TQ : NAVALAGUND
DIST : DHARWAD
39. THE MANAGER
S.B.I. BRANCH,
NAVALAGUND,
DIST : DHARWAD ... RESPONDENTS
(BY SRI. B V SOMAPUR FOR R1 & R2, SRI. B.K MALLIGAWAD ADV.
FOR R.18-24,SRI. C.V ANGADI, ADV. FOR R.26-30, SRI. K.L PATIL,
ADV. FOR R.36, R.3 TO 17, 25, 31-35 SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DATED:13/04/2009 PASSED IN PLA PETITION
NOS.93/09,95/09,194/09,195/09,196/09,197/09,198/09,199/09
207/09,208/09, 210/09,212/09,220/09,355/08,607/08,
36/09,39/09,42/09 AND 205/09, VIDE ANNEXURE-B.
W.P. NOS. 61823-61826/2010
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. BASAPPA S/O GURAPPA
HUNSHIHAL @ HUNSHYAL
AGE MAJOR, OCC:AGRIL,
R/O MUGAD, TQ & DIST:DHARWAD
67
2. GANGAPPA S/O GADIGEPPA MEDIVALAR
AGE MAJOR, OCC:AGRIL
R/O MANDIHAL TQ & DIST:DHARWAD
3. PADMAPPA S/O BASAPPA DANDEEN
AGE MAJOR, OCC:AGRIL
R/O MUGAD TQ & DIST:DHARWAD
4. YALLAVVA D/O FAKKIRAPPA KUDALAGI
AGE MAJOR, OCC:AGRIL
R/O MANDIHAL TQ & DIST:DHARWAD
5. BHIMAVVA W/O SHIVAJI PATIL
AGE MAJOR, OCC:AGRIL
R/O MANDIHAL TQ & DIST:DHARWAD
6. GOURAVVA W/O BHIMAPPA KUDLAGI
AGE MAJOR, OCC:AGRIL
R/O MANDIHAL TQ & DIST:DHARWAD
7. GANGAVVA W/O BHIMAPA KUDLAGI
AGE MAJOR, OCC:AGRIL
R/O MANDIHAL TQ & DIST:DHARWAD
8. THE MANGER,
KARNATAKA, VIKAS GRAMEEN BANK
MUGAD TQ & DIST:DHARWAD ... RESPONDENTS
(BY R.2 TO 8 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
20/11/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.
W.P. NOS. 61934-61937/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
68
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. RUDRAPPA S/O BALAPPA GUDIKERTI
AGE MAJOR. OCC:AGRIL,
R/O HONNAPUR TQ: & DIST: DHARWAD
2. KALLAPPA S/O MALLAPPA NAIK
AGE MAJOR OCC:AGRIL
R/O HONNAPUR TQ. & DIST. DHARWAD
3. BASAPPA S/O PARAPPA MAGADUM
AGE MAJOR OCC:AGRIL.,
R/O HONNAPUR TQ. & DIST. DHARWAD
4. BASAPPA S/O RUDRAPPA KALAJ
AGE MAJOR OCC:AGRIL.,
R/O HONNAPUR TQ. & DIST. DHARWAD
5. KARNATAKA VIKAS GRAMEEN BANK
MANAGER/ OFFICER-IN-CHARG ARAWATAGI
TQ & DIST:DHARWAD. ... RESPONDENTS
(BY SRINAND A PACHHAPURE, ADVOCATE FOR R.4,
R.1 TO 3 & 5 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
27/11/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.
W.P. NOS. 62074-62077/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
69
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. GURUSHIDAPPA SHIVAPPA PATTANSHETY
AGE MAJOR. OCC:AGRIL,
R/O HEBBALLI AGASI, TQ & DIST:DHARWD
2. PREMALATA W/O MALLIKARJUN HEBBAL
AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
3. SHANTAVVA KOM CHANDRASEKHAR KALKOTI
AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
4. NAGAPPA FAKKIRAPPA SVANUR
AGE MAJOR. OCC: AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
5. NINGAPA FAKKIRAPPA SAVANUR
AGE MAJOR. OCC: AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
6. PATRAPPA FAKKIRAPPA SAVANUR
AGE MAJOR. OCC: AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
7. SHIVANAND FAKKIRAPPA SAVANUR
AGE MAJOR. OCC: AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
8. CHANDRASEKHAR FAKKIRAPPA SAVANUR
AGE MAJOR. OCC: AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
9. YELLAVVA KOM GANGAPPA PALOTI
AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
10. BASAVARAJ S/O GANGAPPA PALOTI
AGE MAJOR. OCC: AGRIL
70
R/O KAMALAPUR TQ & DIST:DHARWAD
11. RAMESH S/O GANGAPPA PALOTI
AGE MAJOR. OCC: AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
12. ULAVAPPA GANGAPPA PALOTI
AGE MAJOR. OCC: AGRIL
R/O KAMALAPUR TQ & DIST:DHARWAD
13. TAYAVVA KOM SHIVARUDRAPPA ADAKI
AGE MAJOR. OCC:HOUSEHOLD WORK & AGRIL
R/O MALAPUR TQ & DIST:DHARWAD
14. SMT. PARVETAVVA KOM @ NEELAMBIKA KOM BEERAPPA
PAVADASHETY, AGE MAJOR. OCC: AGRIL
R/O MALAPUR TQ & DIST:DHARWAD
15. SHARADA D/O SHIVARUDRAPPA ADAAKI
AGE MAJOR. OCC: AGRIL
R/O MALAPUR TQ & DIST:DHARWAD
16. THE MANAGER,
VYAVASAYA SEVA CO-OP. BANK NIYAMIT
KAMALAPUR TQ & DIST:DHARWAD ... RESPONDENTS
(BY SRI. R1,R4-R16 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD
DTD.31/10/2008 PASSED IN P L A PETITION NOS: 370/08,
371/08, 372/08 AND 282/08 VIDE ANNEXURE-C.
IN W. P. NO.62170/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
71
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. GIRIGOUDA CHANABASANAGOUDA PATIL
AGE: 40 YEARS, OCC: AGRIL.,
R/O ARALIHONDA, TQ: KALAGHATGI
DIST: DHARWAD
2. THE MANAGER,
KVG BANK, BAMMIGATTI, TQ: KALAGHATGI
DIST: DHARWAD. ... RESPONDENTS
(BY SRI. R G SUREBAN ADVOCATE FOR R2, R.1 SERVED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER OF PERMANENT LOK ADALAT DHARWAD DTD. 6/2/2009
PASSED IN PLA PETITION NOS.500/2008 VIDE ANNEXURE-C.
W.P. NOS. 62253-62260/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. N P VIVEKMEHTA, ADVOCATE)
AND
1. MANAPPA BASAPPA BADIGER
AGE: MAJOR, OCC: AGRIL.,
R/O SHALVADI, TQ: NAVALGUND,
2. VENKATAPPA BALAPPA YAWAGAL,
AGE: MAJOR, OCC: AGRIL.,
R/O SHALAVADI, TQ:NAVALGUND,
72
3. VEERAPPA SANNAYALLAPPA HADAPAD
AGE: MAJOR, OCC: AGRIL.,
R/O KONGAWAD, TQ: NAVALGUND
4. SATYAPPA HUCHAPPA ARAHUNASI
AGE: MAJOR OCC:AGRIL.,
R/O SHALAVADI, TQ: NAVALGUND
5. VEERAPPA SANGAPPA NIDAGUNDI
AGE: MAJOR, OCC: AGRIL.,
R/O SHALAVADI TQ:NAVALGUND
6. LAXMAPPA S/O SANGAPPA NIDAGUNDI
AGE: MAJOR, OCC: AGRIL.,
R/O SHALAVADI TQ:NAVALGUND
7. HANAMAVVA W/O NINGAPPA GADDI
AGE: MAJOR, OCC: AGRIL.,
R/O SHALAVADI, TQ: NAVALGUND,
8. BASAPP NINGAPPA GADDI
AGE: MAJOR, OCC: AGRIL.,
R/O SHALAVADI TQ:NAVALGUND,
9. VEERANAGOUDA A/F PARAPPAGOUDAR PATIL
AGE: MAJOR, OCC:AGRIL.,
R/O SHALAVADI TQ:NAVALGUND.
10. THE MANGER
KARNATAKA VIKAS GRAMEEN BANK
BRANCH SHALAVADI, TQ: NAVALGUND. ... RESPONDENTS
(BY SRI. R1, R.2 R.4 TO R.10 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE
THE ORDER OF PERMANENT LOK ADALAT DHARWAD DATED
16/12/2008 PASSED IN PLA PETITION VIDE ANNEXURE-C.
73
W.P. NO. 65118/2010:
BETWEEN
AGRICULTURAL INSURANCE COMPANY OF INDIA LTD.,
NO.18, KRUSHI BHAVAN, (3RD FLOOR)
HUDSON CIRCLE, NRUPATUNGA ROAD,
BANGALORE-560 001,
BY ITS MANAGER. ... PETITIONER
(BY SRI. D.M NARGUND, ADVOCATE)
AND
1. NINGAPPA S/O BHIMAPPA HUGAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHELAVADI,
TQ: NAVALGUND,
DIST: DHARWAD.
2. SHANKRAPPA S/O VEERAPPA HUGAR,
AGE: MAJOR, OCC: AGRICULTURE,
R/O SHELVADI,
TQ: NAVALGUND,
DIST: DHARWAD.
3. THE MANAGER,
KARNATAKA VIKAS GRAMEENA BANK,
SHALAVADI BRANCH, SHALAVADI,
TQ: NAVALGUND,
DIST: DHARWAD. ... RESPONDENTS
(BY R1 TO R3 ARE SERVED)
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED AWARD DATED:30/03/2009, PASSED BY THE
HON'BLE PERMANENT LOK ADALAT, DHARWAD, IN PLA.PETITION
NO.71/2009, AS PER ANNEXURE-A.
THESE PETITIONS COMING ON FOR ORDERS, THIS DAY,
THE COURT, MADE THE FOLLOWING:
74
ORDER
Learned counsel for the parties submit that the Division Bench in the case of Agricultural Insurance Company of India Limited Vs. Yellappa Dattappa Navaigund and another in W.A.No.30001/2012 and connected matters, by common order dated 01.08.2012 rejected the Insurance Company's plea that the relief granted to the farmers under the Scheme of Group Insurance by the permanent Lok Adalath was illegal and accordingly dismissed the appeals, and therefore these petitions be dismissed in the like terms.
For the very same reasons as are recorded in the aforesaid decision of the Division Bench, these petitions are accordingly dismissed.
SD/-
JUDGE jm/-