Bangalore District Court
Smt.Umrao Bai vs Nil on 6 August, 2016
IN THE COURT OF THE LVII ADDL.CITY CIVIL &
SESSIONS JUDGE AT MAYO HALL UNIT, BANGALORE.
(CCH.58)
Present: Smt.B.S.Rekha,
B.A.(Law) LL.M.,
LVII Addl.City Civil & Sessions Judge,
Mayohall Unit, Bangalore.
Dated: This, the 6th day of August 2016.
P & SC No.25001/2016
Petitioners: 1. Smt.Umrao Bai,
w/o late Mr.Kishore
Kumar, aged about 55
yrs.
2. Sri Mukesh Kumar, s/o
late Kishore Kumar,
aged about 33 yrs
3. Smt.Sharmila Jain,
d/o late Mr.Kishore
Kumar, agreed to about
31 yrs.
4.
Sri Pradeep Kumar, s/o
late Mr.Kishore Kumar,
aged about 27 yrs
Sl.No.1 to 4 are residing
2 P & SC.25001/2016
at No.B-17, III floor,
Sampurna -8, III corss,
Gavipuram Extn.,
Bengaluru-560 019.
(By Sri.M.D.Raghunath Advocate)
V/S
Respondent: -NIL-
ORDERS
The petition is filed by the Petitioners under Section
372 of the Indian Succession Act requesting the court to
issue Succession Certificate in favour of Petitioner No.1 to
receive the amounts covered in the share certificates
mentioned in the petition.
2. The contention of the petitioners is that 1st
petitioner is the wife and Petitioners No.2 to 4 are children
of late Sri Kishore Kumar who died intestate on
10.12.2014. The deceased Sri Kishore Kumar was holding
the shares in the Demat format in the account maintained
by Aditya Birla money (DP 12301696) under client ID
3 P & SC.25001/2016
Nos.10078045 and 10077562, as per the particulars
mentioned below:
SHARES
Client ID - 10078045
Sl.No. Company name & folio No. Units
1. Alpine Housing Development
Corporation Limited EQ INE
840D010155
2. Andhra Cements ltd. EQ INE 50
666E01012
3. Antartica Ltd.WQ INE 414BOI021 1000
4. ATCOM Tech.INE 834A01014 1000
5. Bharath Immuno & Biolog INE 1000
994B01015
6. BESL Infra INE 395A01019 300
7. BS Refrigerators INE 313A01019 500
8. Century Yenka Ltd. INE 485A01015 15
9. CG-Vaksoftware INE 084D01010 200
10. Cinevista Ltd. INE 039D01026 3000
11. Computech International Ltd. INE 2200
751A01028
12. Crest Animation Studio Ltd.INE 200
774A01012
13. Cybermate Infotech Ltd.INE 100
215B01014
14. Delta corp. Ltd.INE.124G01033 500
15. Dredging Corpn. INE 506A01018 170
16. GV Films INE 395D01030 100
17. Gamon infrastructure Pvt.Ltd INE 978
181G01025
4 P & SC.25001/2016
18. Ganesh Benzoplast Ltd. INE 500
388A01029
19. Genera Agro Corpn. INE 993L01015 1500
20. GMR Infrastructure Ltd.INE 600
776C01039
21. Gothi Plascon India Ltd. INE 200
538G01018
22. GTL Infrastructure Ltd.INE 500
221H01019
23. Gujarat Sidhi Cement Ltd. INE 125
542A01039
24. Heidel Berg Cement India Ltd. INE 500
578A01017
25. Himachal Futuristic Commn.Ltd. 4000
INE 548A01028
26. Hindustan Oil Exploration Co.Ltd. 1250
INE 345A01011
27. Housing Dev.Corpn.Ltd.INE 1000
19110102
28. Hytone Textile INE 926D01012 100
29. IDBI Bank Ltd. INE 008A01015 2100
30. Indiana Ceralics Ltd. INE 300
862B01012
31. Jagranprakash Ltd.INE 199G01027 286
32. L & T Finance Holding Ltd..INE 250
498L01015
33. LML Ltd. INE 862801015 1700
34. Marss Software INE 390A01017 200
35. Mangaluru Refinery & Petro INE 350
103A01014
36. Mani Infra Constn.Ltd.INE 500
949H01023
37. Monolisa Infra INE 021D01024 2500
38. NCC Ltd.INE 868B01028 5000
5 P & SC.25001/2016
39. Next Media Ltd. INE 747B101016 1000
40. NHPC Ltd.INE 848E01016 285
41. Odysseyvid INE 342B01016 600
42. Parekh Platinum, INE 598A01015 500
43. Raunaq Automotive Comp.Ltd. INE 100
704B01017
44. Reliance Commn.Ltd.INE330H01018 25
45. Reliance Power Ltd. INE 614G01033 368
46. Ritesh Properties & Indus Ltd., INE 100
299D01014
47. Sreeramamult INE 879A01019 1000
48. Shree Renuka Sugars ltd.INE 1000
087H01022
49. Shree Gangapathi INE 488F01018 200
50. Sterlite Tech.Ltd. INE 089C01029 800
51. The Karur vysya Bank Ltd. INE 55
036D01010
52. Unitech Ltd. INE 694A01020 1000
53. Uttama Galva Steel Ltd. INE 500
699A01011
54. Varun Shipping co.Ltd.INE 500
7092A010123
55. VA Tech Wabag Ltd. INE 956G01038 100
56. Videocon Industries Ltd. 200
INE.703A01011
57. Videsh Infotechnics Ltd. 5500
INE.861A01058
58. VLS Finance ltd. INE 709A01018 200
59. Winsome diamonds and jewelry INE 1878
664A01015
CLIENT ID- 10077562
60. Affidavit Tek Ltd.. INE 796A01023 125
61. Ashima Ltd. INE 440A01010 500
6 P & SC.25001/2016
62. ATV Projects Ltd. INE 447A01015 200
63. Binny Ltd INE 118K01011 50
64. Binny Mils ltd. INE 160L01011 7
65. Brigade Enterprises Ltd. INE 50
791101019
66. Chitradurga Spintex Ltd. INE 676 300
G01016
67. Dhanalakshmi Bank Ltd. INE 1000
680A01011
68. Dredging corp. INE 506A01018 50
69. GMR Infrastructure Ltd. INE 1100
776C01039
70. GR Cables Ltd. INE 769B01010 100
71. GTL Infra Ltd. INE 221H01019 650
72. HBL Powers Systems Ltd., INE 1000
292B01021
73. Heidel Berg Cement Indus. INE 1500
578A01017
74. IDFC Ltd. INE 043D016 1
75. IFCI Ltd. INE 039A01010 1787
76. L & T Finance Holdings Ltd. INE 1000
498L01015
77. LML Ltd. INE 862A01015 1000
78. Maars Software INE 390A01017 1100
79. Maikaal Fibres INE 341c01016 100
80. Manali Petro, INE 201A01024 300
81. Metro global Ltd. INE 08d5D01033 3
82. Next Gen Animation Media Ltd. INE 4
8751010
83. NHC Foods Ltd. INE 141C01028 455
84. NHPC Ltd. INe 848E01016 1200
85. NTPC Ltd. INE 733E01010 1150
86. Primalphyto Care Ltd. INE 10
122J01015
7 P & SC.25001/2016
87. Reiagro Ltd.INE 385B01031 400
88. Reliance Capital Ltd. INE 25
013A01015
89. Reliance Power Ltd. INE 614G0133 75
90. Samtel Colour Ltd.INE 381A01016 200
91. Sri Renuka Sugars Ltd. INE 1000
987H01022
92. Spel semicond.INE 252A01019 300
93. Sterlite Tech Ltd. INE 089C01029 200
94. Summit Securities Ltd. INE 75
519C01017
95. SV global Ltd. INE 159L01013 50
96. Transchem Ltd INE 019D01010 300
97. Uco Bank INE 691A01018 500
98. Winsome Diamonds & Jewelry Ltd. 999
INE 664A01015
3. During his lifetime, the deceased Sri Kishore
Kumar had not nominated his nominee/s or made any
provisions to succeed to his estate. The Petitioners are the
only legal representatives of the deceased. Hence, they
have sought this order from the court to receive the
amounts from the above shares.
4. In support of the case of the Petitioners, the 4th
petitioner who is the son of the deceased had deposed to
that effect and produced Ex.P.1 death certificate of Kishore
8 P & SC.25001/2016
Kumar, Ex.P.2 & P.3 are the statement of NSDL DP
Holdings of the deceased with Aditya Birla Money and
Ex.P.4 is the letter of Aditya Birla Money to the 1st
Petitioner to produce the succession certificate and the
death certificate of the deceased.
5. Heard arguments.
6. The points which arise for my consideration are:
1. Whether the Petitioners have made out
grounds that they are the only L.Rs
of the deceased Kishore Kumar?
2. Whether the Petitioners prove that they
are entitled for the relief claimed ?
3. What order?
7. My answer to the above points are:
1. Point No.1: In the affirmative
2. Point No.2: In the affirmative
3. Point No.3: As per the final order, for the
following:
REASONS
8. Points No.1 and 2:- In order to prove the
case of the Petitioners PW.1 who is the son of the deceased
9 P & SC.25001/2016
Kishore Kumar had categorically stated on par with the
petition averments and also produced the documents.
Perused the documents available on record as well as the
oral evidence of PW.1 and the copy of the Gazette
Publication which shows that the petitioners are the only
LRs of the deceased. Inspite of spot publication and gazette
notification none appeared as interested parties in this case
and also there are no rival claimants. Further the
contention of the Petitioners is that they have not applied
for succession certificate in any other court. Looking to all
these aspects, in my opinion, the Petitioners have made out
grounds that they are the only legal heirs of deceased.
Though the Petitioners have not been made as nominees in
the schedule shares but when there are no other rival
claimants, the court has to come to the conclusion that
they are the only successors to the estate of the deceased.
Hence, in my opinion, the court can grant Succession
10 P & SC.25001/2016
Certificate as prayed for. Hence, I answer these Points in
the affirmative.
9. Point No.3:- In the result, I proceed to pass the
following :
ORDER
The petition filed by the Petitioners u/s 372 of Indian Succession Act is allowed.
Issue Succession Certificate as prayed.
(Dictated to the Judgment writer directly on computer, signed and then pronounced by me in the Open Court on this, the 6th day of August 2016).
(B.S.REKHA) LVII Addl.City Civil & Sessions Judge, Mayo Hall Unit, Bangalore.
11 P & SC.25001/2016 6.8.2016:
Orders pronounced in the Open Court (vide separate order).
ORDER The petition filed by the Petitioners u/s 372 of Indian Succession Act is allowed.
Issue Succession Certificate as prayed.
(B.S.REKHA) LVII Addl.City Civil & Sessions Judge, Mayo Hall Unit, Bangalore.
12 P & SC.25001/2016 19.12.2015:
P- MDR For orders:
Orders pronounced in open court (vide separate orders) ORDER The petition filed by the Petitioners u/s 372 of Indian Succession Act is allowed. Issue Succession Certificate as prayed.
(B.S.REKHA) LVII Addl.City Civil & Sessions Judge, Mayo Hall Unit, Bangalore. 13 P & SC.25001/2016