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Union of India - Section

Section 5 in The Merchant Shipping (Continuous Discharge Certificate) Rules, 2017

5. Fee.

(1)The fee for obtaining the Continuous Discharge Certificate or its reissue or renewal or duplicate shall be seven hundred rupees, which shall be non-refundable, payable to the Shipping Master. (2) The payment of fee may be revised by the Director General of Shipping, however the fee shall not exceed fifteen hundred rupees. (3) The said payment of fee shall be made by e-payment or as may be specified by the Director-General of Shipping.