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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(5) in Rajasthan Muslim Wakf Regulations, 1964

(5)Lists of expenditure directed by the wakf or according to wakf deed or usage or custom for.
(a)salary of the Mutawalli and allowances to individuals;
(b)expenses for religious purposes;
(c)expenses for charitable purposes;
(d)expenses for other purpose.