Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Karnataka High Court

H P Mudlappa vs The Chief Engineer (Elecl) Bescom on 29 October, 2009

Author: Ashok B.Hinchigeri

Bench: Ashok B.Hinchigeri

IN THE HIGH COURT' :3? Ké.RI~IATfi.;KA AT BANGALORE
EATEI} Tms Tim 29th DAY or ecToBERg¢'ié255"j%'%k:4% N
PRESENT'      1
TEE H{)N'BLE MR. 13.3.  kk
THE HGEWBLE BER. JUS'i'ICE 'V'}:¥S:H(§Iv§ }:"£.-,V_I9iAI§'(2u;4§Iv.i'é§*.'}:lf:§I

wan' APPEAL i§o.72::2}%26Q_$i%'L%ez3M KEAB) 

HP. Muciiagzpa, 1 _ --:j__  » _ 
Sun of Late TE'1;E'a8gQi&*da,"'::;_  ~ V
Agad abaut. 7%.} },rea_:fs';I'_.. H 
Bfillfifit I10 Claimed, V ' Vi' 
Acivecats, E-{igh'L'§0'"i3T:*i:,'  V 
Kzivémpu Krupa,' N§:}.'?2€)_§_ A
Mil': Main Re;'a;(iA,  Z  "

V Bimk, ¥%ai::a3ifi~=agar, MMMMMM ..

Bgggajorc '§@f_}T'::'21€3A.._ ,...§&?PEZLLANT

 {B}; Si*ig':j$»:::ut;' $§{'5~S'..1~~RAJ'E.NDRj% PRASM) £%SE§€)CIA'I'ES)

V 

'  };'. 1 Cfihifif ..E}17'E£gii"i€§3I' {Elsi} ,

 §£~:%;§--r:Q1?s:r5 Fifi. iiirslag

 Bagigaiiaré 558 QC: 1.

  V  _  '"§_f§*:cz'--81:§e:*ii%1:{::1di:1g §':.'«fl§i1"16€i"' {E133}
    Chairm.a11 F'i1:s'%t Apgmliate Autheritfyg
 B}3§SG<j}M {}ffiC€s_,  Ciircia,

= Bafigaiara 5&6 $313

 



-2".

3. Thtz Deputy' CGI1'EI'€}Hf:I' and Melnber ffiirst
Appeliaiie AlIi.1'l{}1'i1}', BESCOM Office,
KR. Circis, Bangalore 368 G0 1.

4. Murthy, Pt:rs011a1Ass:. to

The Superintending Elnginezérr,   
Engineer (E131)   
And Chainnail First Appellate Auth0f§ty,7__ T " I
BESCOM Qffiee, K.R, Cfircie,  
Bangalore 560 001.

. Md Azaez Ahamed, . .  --. L _
Assistant Executive Erlgiixsrzé';-" {E-:£c1),,.  " ' '
Vigilauce Sectien, BESCQM '{3§'fi'i<:a:$§'; 

KR. {f3i1'(:£e, A  _   ..
Bangaiore 560 00.1» I V' 

{Ln

6. Rachaiah,     V.
Deputy Supefinferidégnt of 'Po"1ice,  
Vigilamcs §3éé'ti0ni]:.BES1{3G§\2§A:€i3fficéiS;' '
E{.R.Circ1é, _    % :
Bangalore 56(}.QO1,  

3?" . Tilt: Asst._E}'xeC%;iutiv:=:$§I1giI1&€ér {EEECE},
Ems, sub 'DAiv§_s1a:':§,:A ..BES<T}=3M Offiaécs,
 A  .....  _
i£3.azsgfa1m~; '55.;;.,{)-19. J . . . .'RE'SPCINDE§1\1'I'S

 (By sr£%;*3"rTm.: fi.'E%;R1:éHTNANANi)A GUPTA for R2)

& '}'§1i5.; wfi:%Appeé: is filed we 4 cf the Karnataka High Cautt Act
 " E'",'I:'§*i:j."§:i;IgA to 3351}: asidc thc crrcisr pgaszscd in the Writ Pctitian
 .j?§{3.'§€§'?35;"Ti2~i}U5 dated G5-GL2§-2i308.



.. 3-

This Writ Appézal ceming on for Grclers this day the co-am; made
the fmilowing orrcimi   

(JRDER

Two weeks' tizxle is granted ':0 comply with the t2fiic:vr:%V'«:>'1Vi':j:'?:{:*:;'i,:c)Ifii'¢:,

failing which, the 21-ppeai shail s%;ai:id" ~£_ii's211is$§§d._ jbf i:1.{;er3.7-. 

p}i"{)S€C11T.i()I1, without fL11"t.h€:rr<::iEr€::i1C<3 £o ?hE:.;B3r1chj.;  " " V

 536/
' CHIEF JUSTICE

sag JUDCEE 3?» f £6} ;. Amm§?f§m§ff€ Ia]! Court as" Eaamatfiii filnlatore-569 93'! 4%