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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(a) in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014

(a)Firstly the information of accidental death will be given to the concerned circle-in-charge by the nominated dependent or legal dependent of the deceased in the prescribed Form-I.