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[Cites 0, Cited by 0] [Section 30A(10)] [Section 30A] [Entire Act]

State of Odisha - Subsection

Section 30A(10)(i) in The Orissa Co-operative Societies Rules, 1965

(i)The Election Officer or any person presiding over the meeting shall close the polling station at the hour appointed in that behalf in the notice, so as to present admission thereto or any voter after that hour.