Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 18 March, 2024
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-51
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION IN COMMERCIAL DIVISION MATTERS LODGING NO.
33126 OF 2023
In
COMMERCIAL ARBITRATION PETITION STAMP NO. 16800 OF 2023
Echjay Industries Pvt Ltd ....PETITIONER
V/S
Indus Powertech Inc ....RESPONDENT
Ms. Shireen Mistri a/w Mr. George Reji i/by Veritas Legal for Petitioner Mr. Anoshk Daver a/w Bhavesh Wadhwani i/by M. V. Kini & Co. for Respondent CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 18th March, 2024 P.C. :
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