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Bombay High Court

Echjay Industries Pvt Ltd vs Indus Powertech Inc on 18 March, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                      Board Sr.No.:-51

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

CONTEMPT PETITION IN COMMERCIAL DIVISION MATTERS LODGING NO.
                        33126 OF 2023
                              In
  COMMERCIAL ARBITRATION PETITION STAMP NO. 16800 OF 2023

        Echjay Industries Pvt Ltd                              ....PETITIONER
                    V/S
        Indus Powertech Inc                                  ....RESPONDENT

Ms. Shireen Mistri a/w Mr. George Reji i/by Veritas Legal for Petitioner Mr. Anoshk Daver a/w Bhavesh Wadhwani i/by M. V. Kini & Co. for Respondent CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 18th March, 2024 P.C. :

By consent S. O. to 19/04/2024 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 19/03/2024 ::: Downloaded on - 20/03/2024 08:18:15 :::