Bombay High Court
Dnyaneshwar Ashroba Dandawate vs Bajaj Allianz General Insurance Co. ... on 1 November, 2018
Author: P.R. Bora
Bench: P.R. Bora
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
946 CIVIL APPLICATION NO. 13095 OF 2018
IN FA/1815/2018
DNYANESHWAR ASHROBA DANDAWATE
VERSUS
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., THR ITS
AUTHORIZED SIGNATORY, AURANGABAD
...
WITH CA/13096/2018 IN FA/1816/2018
...
Advocate for Applicants : Shri Sachin S. Deshmukh
Advocate for Respondent No.1 : Shri S. G. Chapalgoankar
...
CORAM : P.R. BORA, J.
Date: November 01, 2018 ...
PER COURT :-
1 With the consent of learned Counsel appearing for the parties, list the matters for final disposal on 05.12.2018.
2 Call Record and Proceedings, if already not called.
( P.R. BORA, J. ) ...
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