[Cites 0, Cited by 0]
[Entire Act]
State of Jharkhand - Section
Section 3 in Rules of the Rural Institute (Birauli) Society
3. Members of the Society.
- The Society shall consist of the following members:-| (1) | Minister for Education shall be the Chairman of the Society, | Ex-officio | |
| (2) | Development Commissioner, Bihar | " | |
| (3) | Commissioner, Tirhut Division, Muzaffarpur, | " | |
| (4) | Secretary to Government of Bihar, Finance Department. | Ex-officio | |
| (5) | Secretary to Government of Bihar, Agriculture Department, | " | |
| (6) | Secretary to Government of Bihar, Education Department, | " | |
| (7) | Secretary to Government. Industries Department of Bihar. | " | |
| (8) | A nominee of the Government of Bihar. | " | |
| (9) | A nominee of the Government of Bihar. | " | |
| (10) | A nominee of the Government of Bihar. | " | |
| (11) | Director, Rural Institute for Higher Studies, Birauli. | " |