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State of Jharkhand - Section

Section 3 in Rules of the Rural Institute (Birauli) Society

3. Members of the Society.

- The Society shall consist of the following members:-
(1) Minister for Education shall be the Chairman of the Society,   Ex-officio
(2) Development Commissioner, Bihar   "
(3) Commissioner, Tirhut Division, Muzaffarpur,   "
(4) Secretary to Government of Bihar, Finance Department.   Ex-officio
(5) Secretary to Government of Bihar, Agriculture Department,   "
(6) Secretary to Government of Bihar, Education Department,   "
(7) Secretary to Government. Industries Department of Bihar.   "
(8) A nominee of the Government of Bihar.   "
(9) A nominee of the Government of Bihar.   "
(10) A nominee of the Government of Bihar.   "
(11) Director, Rural Institute for Higher Studies, Birauli.   "