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[Cites 0, Cited by 1] [Section 290(1)] [Section 290] [Entire Act]

State of Odisha - Subsection

Section 290(1)(s) in Orissa Municipal Act, 1950

(s)selling timber or storing it for sale, manufacturing or storing furniture for sale, storing, or selling coal, storing hay, straw wood, bamboo, fibre, thatching grass, jute, coke, or charcoal or kendu leaf or other dangerously inflammable materials;