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[Cites 0, Cited by 0] [Section 307] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 307(8) in Arunachal Pradesh Municipal Act, 2007

(8)The provisions of this section and section 305 and section 306 shall not apply in relation to any building in any area which has been declared to be a slum area under any State law relating to improvement or clearance of slums.