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State of Haryana - Section

Section 7 in The Haryana Scheduled Castes (Prevention of Atrocities) Contingency Plan, 2006

7. Daily allowance.

- Every victim of atrocity or his/her dependent, the attendant and witness shall be paid daily maintenance expenses for the day(s) he/she is away from place of his/her residence during investigation, hearing and trial of an offence at the rates of minimum wages fixed for the agricultural labourers in the concerned district by the Deputy Commissioner.