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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Meghalaya - Subsection

Section 44(3) in The Meghalaya Employees' State Insurance Courts Rules, 1980

(3)The fee for copies of any document or record, or statement or order or decree shall be such as may from time to time, be determined by the State Government after consultation with the Central Government.