Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 257P(3)] [Section 257P] [Entire Act]

State of Tamilnadu - Subsection

Section 257P(3)(c) in Chennai City Municipal Corporation Act, 1919

(c)take measures for the erection of sanitary dwellings for the working classes or for the poorer classes, or for both, on such land.