Section 109(1)(b) in Rajasthan Co-operative Societies Act, 2001

[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Rajasthan - Subsection

Section 109(1)(b) in Rajasthan Co-operative Societies Act, 2001

(b)any member or his guarantor or surety or the nominee, heir or legal representative of deceased member alienates the whole or any part of any property specified in the declaration in contravention of clause (c) of section 39; or

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State of Rajasthan - Subsection

Section 109(1)(b) in Rajasthan Co-operative Societies Act, 2001