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State of Sikkim - Section

Section 46 in Sikkim Panchayat Act, 1993

46. Budget of Gram Panchayat.

(1)Every Gram Panchayat shall, at such time and in such manner as may be prescribed, prepare each year a budget of its estimated receipts and disbursements for the following year and shall submit the budget to, the Slate Government for approval through the Zilla Panchayat of the District concerned.
(2)No expenditure shall be incurred unless the budget is approved by the State Government.