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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3)(ii) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(ii)list of survey number-wise area irrigated or planned to be irrigated under each branch canal, distributory and field channel and irrigation tanks.