Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Odisha - Subsection Section 117(6) in The Orissa Grama Panchayats Act, 1964 (6)The State Government may reconstitute the Grama Panchayat before the expiry of the period notified under Sub-section (1) [* * *] [Omitted vide Orissa Act No. 9 of 1991.]
