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[Cites 0, Cited by 0] [Section 102] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 102(c) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(c)the manner of filing complaints before the Ombudsman and the manner of filing such complaints either suo motu or on reference by the Administration;