Madhya Pradesh High Court
Annu @ Anwar vs The State Of Madhya Pradesh on 3 May, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 MCRC-20315-2021 The High Court Of Madhya Pradesh MCRC-20315-2021 (ANNU @ ANWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 03-05-2021 Heard through Video Conferencing. Learned counsel for the applicant seeks adjournment. List this matter after four weeks.
(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2021.05.03 14:46:13 IST