Madhya Pradesh High Court
Ajay Singh vs The State Of Madhya Pradesh on 27 August, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-3190-2020 The High Court Of Madhya Pradesh CRA-3190-2020 (AJAY SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 6 Jabalpur, Dated : 27-08-2020 Heard through Video Conferencing. Shri Aseem Kumar Dixit, learned counsel for the appellant prays for listing of this matter before physical hearing work is resumed after Covid-19 era.
The other side has no objection.
List this matter after physical hearing work is resumed.
(SUJOY PAUL) (RAJENDRA KUMAR SRIVASTAVA)
JUDGE JUDGE
R
Signature Not Verified
SAN
Digitally signed by ROSHNI SINGH PATEL
Date: 2020.08.27 14:51:35 IST