Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ajay Singh vs The State Of Madhya Pradesh on 27 August, 2020

Author: Sujoy Paul

Bench: Sujoy Paul

1 CRA-3190-2020 The High Court Of Madhya Pradesh CRA-3190-2020 (AJAY SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 6 Jabalpur, Dated : 27-08-2020 Heard through Video Conferencing. Shri Aseem Kumar Dixit, learned counsel for the appellant prays for listing of this matter before physical hearing work is resumed after Covid-19 era.

The other side has no objection.

List this matter after physical hearing work is resumed.


                                             (SUJOY PAUL)                          (RAJENDRA KUMAR SRIVASTAVA)
                                                JUDGE                                              JUDGE


                                         R




Signature Not Verified
  SAN




Digitally signed by ROSHNI SINGH PATEL
Date: 2020.08.27 14:51:35 IST