Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(v) in Telangana Khadi and Village Industries Board Act, 1958 (v)'Khadi' means any cloth woven on hand-looms in India from cotton, silk or woollen yarn hand spun in India or from a mixture of any two or all of such yarns;
