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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(5)(b) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(b)be responsible for the preparation of annual accounts, financial estimates and the budget of the University and for their presentation to the Finance Committee and the Board;