Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(e) in The Information Technology (Certifying Authority) Regulations, 2001

(e)The Certifying Authority shall subject itself to periodic audits to ensure that all conditions of the licence are consistently complied with by it. As the cryptographic components of the Certifying Authority systems are highly sensitive and critical, the components must be subjected to periodic expert review to ensure their integrity and assurance.