Section 3 in Sri Sai University (Establishment and Regulation) Act, 2010
3. The objects of the University.
- The objects of the University shall include,-(a)to provide instructions, teaching and training in higher education with a view to create higher levels of intellectual abilities;(b)to establish facilities for education and training;(c)to carry out teaching, research and offer continuing education programmes;(d)to create centres of excellence for research and development relevant to the needs of the State and for sharing knowledge and its application;(e)to establish campus in the State;(f)to establish examination centres;(g)to institute degrees, diplomas, certificates and other academic distinctions on the basis of examination or any such other method; while doing so, the University shall ensure that the standards of degrees, diplomas, certificates and other academic distinctions are not lower than those laid down by regulating bodies; and(h)to set up off campus centres, subject to applicable rules or regulations.
