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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(a) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

(a)determine, under Section 30C of the Act, the ceiling area applicable to eveiy person holding land in his sub-division; and