Madhya Pradesh High Court
Care Clinic And Sonography Center vs The State Of Madhya Pradesh on 28 October, 2021
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-22409-2021
The High Court Of Madhya Pradesh
WP No. 22409 of 2021
(CARE CLINIC AND SONOGRAPHY CENTER Vs THE STATE OF MADHYA PRADESH AND OTHERS)
2
Indore, Dated : 28-10-2021
Shri Rajeev Kumar Jain, learned counsel for the Petitioner.
On payment of P.F.within three working days. Notice be issued to the
respondents. Notice be made returnable within four weeks.
(VIVEK RUSIA) JUDGE Praveen Digitally signed by PRAVEEN NAYAK Date: 2021.10.29 17:39:30 +05'30'