Delhi High Court - Orders
M/S Parwani Enterprises & Ors. M/S ... vs Hdfc Bank Ltd & Ors on 7 April, 2026
$~33 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 129/2026 & CM APPL. 14542/2026
+ RFA(COMM) 130/2026 & CM APPL. 14545/2026
M/S PARWANI ENTERPRISES & ORS.
M/S PARWANI LOGISTICS & ORS. .....Appellants
Through: Dr. Anurag Kr. Agarwal & Mr.
Umesh Mishra, Advs.
versus
HDFC BANK LTD & ORS. .....Respondents
Through: Mr. Zakir Husain, Adv.
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 07.04.2026
1. While stating that the record is quite bulky and he has received the same yesterday only, learned counsel for the respondents prays for and is granted two weeks' time to prepare the matter.
2. List this case on 27.04.2026.
DINESH MEHTA, J VINOD KUMAR, J APRIL 7, 2026 kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/04/2026 at 21:32:25