Jammu & Kashmir High Court - Srinagar Bench
Saleema Begum & Ors vs State Of J&K & Ors on 29 January, 2021
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 208
After notice causelist
HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR
(Through Virtual Mode)
OWP No.1042/2014
Saleema Begum & ors. .... Petitioner/Appellant(s)
Through:- Mr. Irshad Ahmad, Adv.
V/s
State of J&K & ors. .....Respondent(s)
Through:- None.
CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Awaiting appearance of learned counsel for the respondents, adjourned.
List on 10.03.2021.
(Sindhu Sharma) Judge JAMMU 29.01.2021 Eva EVA GUPTA 2021.01.29 16:17 I attest to the accuracy and integrity of this document