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Jammu & Kashmir High Court - Srinagar Bench

Saleema Begum & Ors vs State Of J&K & Ors on 29 January, 2021

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                    Sr. No. 208
                                                                                    After notice causelist




                        HIGH COURT OF JAMMU AND KASHMIR AT SRINAGAR
                                                     (Through Virtual Mode)

                                                                                 OWP No.1042/2014
                  Saleema Begum & ors.                                    .... Petitioner/Appellant(s)

                                                           Through:-     Mr. Irshad Ahmad, Adv.

                                                     V/s

                  State of J&K & ors.                                             .....Respondent(s)

                                                           Through:-     None.

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                            ORDER

Awaiting appearance of learned counsel for the respondents, adjourned.

List on 10.03.2021.

(Sindhu Sharma) Judge JAMMU 29.01.2021 Eva EVA GUPTA 2021.01.29 16:17 I attest to the accuracy and integrity of this document