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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4) in The Punjab Official Trustees Rules, 1966

(4)For information or inspection of accounts, searches regarding trusts which have been closed - eight rupees per hour :Provided that no fees shall be payable under clause (1) or clause (3) except in cases where the Official Trustee considers, for reasons to be recorded in writing, that the copy or information required will result in a duplication of work in his office or will involve expense or labour other justifying the charges.Explanation. - The word 'folio' in this rule shall mean seventy-two words. A group of not more than five digits shall for this purpose be reckoned as one word.