Punjab-Haryana High Court
M/S Anoop Kumar Ashwini Kumar vs State Of Punjab And Others on 5 September, 2009
In the High Court of Punjab and Haryana, Chandigarh
VATAP No. 5 of 2007
Date of Decision: September 5, 2009
M/s Anoop Kumar Ashwini Kumar
...Appellant
Versus
State of Punjab and others
...Respondents
CORAM: HON'BLE MR. JUSTICE M.M. KUMAR
HON'BLE MR. JUSTICE JASWANT SINGH
Present: Mr. Sachin Midha, Advocate,
for the appellant.
Ms. Sudeepti Sharma, DAG, Punjab,
for the respondents
1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in
the Digest?
M.M. KUMAR, J.
For orders see VATAP No. 17 of 2008.
(M.M. KUMAR) JUDGE (JASWANT SINGH) September 5, 2009 JUDGE Pkapoor