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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1) in Haryana Zila Parishad Primary Education Service Rules, 2003

(1)The Haryana Civil Service (Punishment and Appeal) Rules, 1987, as amended from time, shall apply to the members of the Service so far as they are not inconsistent with the provision of the Act or these rules.