Section 3(2) in Himachal Pradesh State Legal Services Authority Regulations, 1996
(2)The following shall be ex-officio members of the High Court Legal Services Committee :-(i)a sitting Judge of the High Court, (to be nominated by the Chief Justice of the High Court) . . Chairman(ii)the Advocate General, Himachal Pradesh.. . Member(iii)the President, Himachal Pradesh High Court Bar Association. . . Member
