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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2) in The Rajasthan Secondary Education Act, 1957

(2)The officers appointed under sub-section (1) shall perform such functions and exercise such Powers as may be prescribed.] [Substituted vide Section 3 of Rajasthan Act No. 6 of 1961 dated 3-4-1961.]