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Gujarat High Court

Sivram Shripat Gambhir vs State Of Gujarat & on 29 January, 2013

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

  
	 
	 SIVRAM SHRIPAT GAMBHIR....Applicant(s)V/SSTATE OF GUJARAT
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/CA/451/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


CIVIL APPLICATION (FOR
FIXING DATE OF HEARING) NO. 451 of 2013
 


 


 
	  
	  
		 
			 

In
			SPECIAL CIVIL APPLICATION NO.  2755 of 2012
		
	

 


 


 

================================================================
 


SIVRAM SHRIPAT
GAMBHIR....Applicant(s)
 


Versus
 


STATE OF GUJARAT  & 
3....Respondent(s)
 

================================================================
 

Appearance:
 

MR
SN SINHA, ADVOCATE for the Applicant(s) No. 1
 

GOVERNMENT
PLEADER for the Respondent(s) No. 1
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE PARESH UPADHYAY
			
		
	

 


 

 


Date : 29/01/2013
 


 

 


ORAL ORDER

Main matter to be listed for hearing on 18.4.2013. This application stands allowed accordingly.

(PARESH UPADHYAY, J.) mandora/3 Page 2 of 2