Gujarat High Court
Sivram Shripat Gambhir vs State Of Gujarat & on 29 January, 2013
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
SIVRAM SHRIPAT GAMBHIR....Applicant(s)V/SSTATE OF GUJARAT C/CA/451/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 451 of 2013 In SPECIAL CIVIL APPLICATION NO. 2755 of 2012 ================================================================ SIVRAM SHRIPAT GAMBHIR....Applicant(s) Versus STATE OF GUJARAT & 3....Respondent(s) ================================================================ Appearance: MR SN SINHA, ADVOCATE for the Applicant(s) No. 1 GOVERNMENT PLEADER for the Respondent(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY Date : 29/01/2013 ORAL ORDER
Main matter to be listed for hearing on 18.4.2013. This application stands allowed accordingly.
(PARESH UPADHYAY, J.) mandora/3 Page 2 of 2