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State of Odisha - Section

Section 32 in The Bhaskar Textile Mills (Acquisition and Transfer) Act, 1986

32. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order not inconsistent with the provisions of this Act, remove the difficulty :Provided that no such order shall be made after the expiry of a period of two years from the appointed day.