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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(1)(e) in West Bengal Municipal (Building) Rules, 2007

(e)in case the buildings within a plot are not of the same occupancy, an individual building of any particular occupancy shall comply with the rules governing such occupancy except the provisions regarding ground coverage which shall be in accordance with sub-rule (2) of this rule.